High Courts31 Jan 2023Disposed Of
Ram Shani Vs Central Warehousing Corporation, (CWC)
Delhi High Court · (2023) 01 DEL CK 1147
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 209 of 245
High Courts31 Jan 2023Disposed Of
Devesh Kumar Vs Air India Limited & Anr.
Delhi High Court · (2023) 01 DEL CK 1150
Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 226, 12
High Courts31 Jan 2023Disposed Of
Pinky Singh Vs Moti Ram Memorial Girls Senior Secondary School & Ors.
Delhi High Court · (2023) 01 DEL CK 1151
High Courts31 Jan 2023Disposed Of
Dr. Ranjit Kumar Gupta Vs Employees State Insurance Corporation
Delhi High Court · (2023) 01 DEL CK 1152
High Courts31 Jan 2023Dismissed
Mahanagar Telephone Nigam Ltd. Vs M/s Ralhan Construction Company
Delhi High Court · (2023) 01 DEL CK 1177
Arbitration & Conciliation Act, 1996-Section 37, 37(1)(b), 34, 48, 18, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 48(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii), 34(2A)
High Courts31 Jan 2023Dismissed
The National Insurance Co Ltd Vs Mukhan & Ors
Delhi High Court · (2023) 01 DEL CK 1174
Employees' Compensation Act, 1923-Section 30, 21Limitation Act-Section 5Motor Vehicles Act, 1988-Section 166, 165
High Courts31 Jan 2023Dismissed
Ashish Kumar & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1210
High Courts31 Jan 2023Disposed Of
Swarovski India Private Limited (Formerly Known As Swaropearl India Private Limited) Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 01 DEL CK 1310
Income Tax Act, 1961-Section 148, 147, 144, 156, 271(1)(b), 271(1)(c), 271F, 272A(1)(d)
High Courts31 Jan 2023Disposed Of
Amit Joshi & Anr. Vs Government of NCT Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1314
Delhi Co-operative Societies Act, 2003-Section 70, 71, 112, 113Negotiable Instruments Act, 1881-Section 138
High Courts31 Jan 2023Disposed Of
Piyush Mittal Vs North Delhi Municipal Corporation & Anr.
Delhi High Court · (2023) 01 DEL CK 1316
Departmental Inquiries (Enforcement of Attendance of Witness and Production of Documents) Act, 1972-Section 5
High Courts31 Jan 2023Allowed
Architect Deepak Mehta Vs Delhi Agricultural Marketing Board
Delhi High Court · (2023) 01 DEL CK 1317
High Courts31 Jan 2023
Minor A Through Her Legal Guardian Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1319
POCSO Act, 2012Juvenile Justice (Care and Protection of Children) Act, 2015Medical Termination of Pregnancy Act, 1971
High Courts31 Jan 2023
Sanjay Raghunath Piplani & Anr. Vs National Buildings Construction Corporation Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1321
High Courts31 Jan 2023Dismissed
Shriram General Insurance Co Ltd Vs Santosh Kumar Singh & Ors.
Delhi High Court · (2023) 01 DEL CK 1332
Motor Vehicles Act-Section 173, 166, 140
High Courts31 Jan 2023Dismissed
Phoolwati Deceased Thr LRS & Ors. Vs Devinder Singh & Ors.
Delhi High Court · (2023) 01 DEL CK 1342
Delhi High Court Act, 1966-Section 10Delhi High Court (Original Side) Rules, 2018-Chapter IX Rule 6Hindu Succession Act, 1956-Section 6, 6(5), Explanation to Section 6(5)
High Courts31 Jan 2023Disposed Of
Sudhindra Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1402
High Courts31 Jan 2023Dismissed
Sandeep Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1404
High Courts31 Jan 2023Dismissed
Parminder Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1416
Constitution of India
High Courts31 Jan 2023Disposed Of
East India Hotels Ltd. Vs Commissioner Of Customs, Central Excise And Central GST, New Delh
Delhi High Court · (2023) 01 DEL CK 0852
Aircraft Act, 1934Customs Act, 1962-Section 111(o), 129EAircraft Rules, 1937-Rule 3, 3(9), 3(49), 133A, 134(1), 134(2), 135(1), 135(2)
High Courts31 Jan 2023Allowed
M/S Special Cables Pvt. Ltd. Vs Central Board Of Indirect Taxes And Customs & Ors.
Delhi High Court · (2023) 01 DEL CK 0851
Central Excise Act, 1944-Section 11A, 11B(2), 12(C)(2)(a)