High Courts01 Feb 2023Dismissed
Ravi Khokhar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4280
Constitution of India-Article 12Societies Registration Act, 1860J&K Societies Act 1898
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 207 of 245
High Courts01 Feb 2023Disposed Of
Sandeep Kumar & Anr. Vs Union of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4288
High Courts01 Feb 2023Dismissed
UOI & Anr. Vs Kewal Krishan Loona
Delhi High Court · (2023) 02 DEL CK 4315
Prevention of Corruption Act, 1988-Section 7CCS (CCA) Rules, 1965-Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 10(5)(c), 19Administrative Tribunals Act, 1985-Rule 24
High Courts01 Feb 2023Allowed
Manu Garg And Ratan Behari Agrawal Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 0094
Trademarks Rules, 2017 — Rule 20Trademarks Act, 1999 — Section 9, 11, 11(1), 11(1)(a), 11(1)(b), 18(1), 29
High Courts01 Feb 2023Disposed Of
Ashoka Buildcon Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0042
General Financial Rules, 2017 — Rule 151, 151(iii)Indian Penal Code, 1860 — 120B
High Courts01 Feb 2023Dismissed
Hakikat Raj Bajaj Vs Rohit Bajaj
Delhi High Court · (2023) 02 DEL CK 0040
Code Of Civil Procedure, 1908 — Section 115, Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 42, 43
High Courts01 Feb 2023Disposed Of
Ajay Kumar Vs State (Nct Of Delhi) And Ors.
Delhi High Court · (2023) 02 DEL CK 0039
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 448Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2023Disposed Of
Ashok Kumar & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 0038
Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Feb 2023Disposed Of
Shahid Vs State & Anr
Delhi High Court · (2023) 02 DEL CK 0037
Indian Penal Code, 1860 — Section 34, 324, 341, 506, 509
High Courts01 Feb 2023Disposed Of
Charan Singh Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 0036
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Railway Claims Tribunal Act, 1987 — Section 23
High Courts01 Feb 2023Partly Allowed
National Highways Authority Of India Vs Limak Soma (JV)
Delhi High Court · (2023) 02 DEL CK 0035
Arbitration And Conciliation Act, 1996 — Section 34
High Courts01 Feb 2023Disposed Of
Shivtel Communications Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0034
High Courts01 Feb 2023Dismissed
MS National Insurance Company Ltd Vs Gunja Rai And Ors
Delhi High Court · (2023) 02 DEL CK 0033
Motor Vehicles Act, 1988 — Section 166, 166(2), 173Code Of Civil Procedure, 1908 — Section 20, 21, 99Suits Valuation Act, 1887 — Section 11
High Courts01 Feb 2023Dismissed
UOI & Anr Vs Kewal Krishan Loona
Delhi High Court · (2023) 02 DEL CK 0032
Constitution Of India, 1950 — Article 254(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 19Prevention of Corruption Act, 1988 — Section 7
High Courts01 Feb 2023
Amar Singh Ex Nb Sub & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0004
Constitution Of India, 1950 — Article 226, 227, 227(4)Armed Forces Act, 2007 — Section 30, 31, 34
High Courts01 Feb 2023Disposed Of
Pawan Arora Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0003
Drugs and Cosmetics Rules, 1945 — Rule 64, 65, 65(h), 66, 97Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 25, 26, 29, 37, 62
High Courts01 Feb 2023Disposed Of
University Of Delhi Vs M/S Kalra Electricals
Delhi High Court · (2023) 02 DEL CK 0002
Arbitration And Conciliation Act, 1996 — Section 11, 16, 23(3), 34, 34(2)(b), 34(2)(a)(iv)
High Courts01 Feb 2023Dismissed
Ravi Khokhar & Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0001
Constitution Of India, 1950 — Article 12Income Tax Act, 1961 — Section 10
High Courts31 Jan 2023Dismissed
United India Insurance Co Ltd Vs Ruby Devi & Ors.
Delhi High Court · (2023) 01 DEL CK 0883
Motor Vehicles Act, 1988-Section 173, 166, 3/181, 140, 94, 149, 149(2), 149(2)(a)(ii), 149(2) read with sub-section (7), 149(4), 149(5), 165 read with Section 168, 168(3), 174Indian Penal Code-Section 279/304ACPC-Order XXI Rule 1, XII Rule 8
High Courts31 Jan 2023Dismissed
Narender Kumar Vs The Mgmt. Of M/s Maman Chand Ramji Das
Delhi High Court · (2023) 01 DEL CK 0878
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 25-F, 10(4), 2(s)Indian Evidence Act, 1872-Section 45