High Courts01 Feb 2023Disposed Of
Shail Attrey Vs Govt Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4109
CCS (RP) Rules 2008Fundamental Rules-Rule 19
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 206 of 245
High Courts01 Feb 2023Partly Allowed
University Of Delhi Vs M/s Kalra Electricals
Delhi High Court · (2023) 02 DEL CK 4113
Arbitration & Conciliation Act, 1996-Section 34, 34(2), 34(2)(a)(iv), 34(2)(b), 34(3), 11, 16, 23(3), 28(3)
High Courts01 Feb 2023Allowed
Manu Garg & Anr. Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 4124
Trademarks Rules 2017-Rule 20Trade Marks Act, 1999-Section 18(1), 11(1)(a), 11(1)(b), 11(1), 11, 9, 29, 12
High Courts01 Feb 2023Partly Allowed
Alphavector India Pvt. Ltd. Vs M/s Sach Industries & Ors.
Delhi High Court · (2023) 02 DEL CK 4125
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 2ATrade Marks Act, 1999
High Courts01 Feb 2023Disposed Of
M/S Blue Heaven Cosmetics Pvt Ltd Vs Midie Cosmetics
Delhi High Court · (2023) 02 DEL CK 4127
High Courts01 Feb 2023Disposed Of
Ashok Kumar & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4138
IPC-Sections 406, 498A
High Courts01 Feb 2023Disposed Of
Ajay Kumar Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 02 DEL CK 4140
IPC-Sections 448, 34Constitution of India-Article 226Cr.-Section 482
High Courts01 Feb 2023Disposed Of
Shahid Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 4141
IPC-Sections 341, 324, 506, 509, 34
High Courts01 Feb 2023Dismissed
Sh. Prabhakar Tiwari Vs Bank Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4163
High Courts01 Feb 2023Disposed Of
Shalendra Vs Chairman & Managing Director, Food Corporation Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4168
High Courts01 Feb 2023Disposed Of
Shri Kishan Lal Agarwal Vs Central Bureau Of Investigation
Delhi High Court · (2023) 02 DEL CK 4191
PC ActCriminal Procedure Code-Section 311, 313IPC-Section 302, 34
High Courts01 Feb 2023Disposed Of
Shamrock Geoscience Ltd & Anr. Vs Timab NL B.V.
Delhi High Court · (2023) 02 DEL CK 4195
High Courts01 Feb 2023Dismissed
Naresh Sao & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 4196
Limitation Act-Section 5Railway Claims Tribunal Act, 1987-Section 23
High Courts01 Feb 2023
Amar Singh Ex Nb Sub & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4199
Armed Forces Tribunal Act, 2007-Sections 30, 31, 34Constitution of India-Articles 226, 227, 227(4)
High Courts01 Feb 2023Disposed Of
Ashok Kumar Garg Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 02 DEL CK 4226
Income Tax Act, 1961-Section 148A(d), 148, 151, 148A(b)
High Courts01 Feb 2023Disposed Of
P Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4231
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18
High Courts01 Feb 2023Disposed Of
Ashoka Buildcon Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4234
General Financial Rules, 2017-Rule 151National Highways Authority of India Act 1988Prevention of Corruption Act, 1988
High Courts01 Feb 2023Disposed Of
Shivtel Communications Private Limited Vs The Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4245
Telecom Commercial Communications Customer Preference Regulations, 2018
High Courts01 Feb 2023Dismissed
D P S Rathore Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4269
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 420, 34Negotiable Instrument Act, 1881-Section 138
High Courts01 Feb 2023Disposed Of
Dhanpal Vs State
Delhi High Court · (2023) 02 DEL CK 4270
Code of Criminal Procedure, 1973-Section 374(2)Indian Penal Code, 1860-Sections 452, 308, 201 and 447