High Courts02 Feb 2023Disposed Of

Sanjay Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 02 DEL CK 4239

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 15, 16, 16(1), 17The Delhi Maintenance of Parents and Senior Citizens Rules, 2009The Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2016-3(3)(ii)
High Courts02 Feb 2023Allowed

Sh. Rajeev Kumar Vs The State & Ors.

Delhi High Court · (2023) 02 DEL CK 4273

Code of Criminal Procedure, 1973-Sections 439, 164, 161Indian Penal Code, 1860-Sections 363, 366, 376Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts02 Feb 2023Dismissed

Sh. R. Vijay Kumar Vs State & Anr.

Delhi High Court · (2023) 02 DEL CK 4274

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 406, 34Constitution of India-Article 226
High Courts02 Feb 2023Disposed Of

Sajid Vs State & Ors.

Delhi High Court · (2023) 02 DEL CK 4275

Code of Criminal Procedure, 1973-Section 374(3)Indian Penal Code, 1860-Sections 398, 34, 393
High Courts02 Feb 2023Allowed

Anju Vs Anil & Anr.

Delhi High Court · (2023) 02 DEL CK 4317

Code of Criminal Procedure, 1973-Section 397/401, 125Hindu Marriage Act-Section 9
High Courts02 Feb 2023Dismissed

Akash Verma Vs State Of NCT Of Delhi

Delhi High Court · (2023) 02 DEL CK 4279

Code of Criminal Procedure, 1973-Section 482, 195, 195(1)(a), 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 188, 120B, 34Epidemic Diseases Act, 1897-Section 3
High Courts02 Feb 2023Dismissed

Aayushi Dineshbhai Prajapati Vs Union Of India

Delhi High Court · (2023) 02 DEL CK 0093

Constitution Of India, 1950 — Article 142, 226Indian Medical Council Act, 1956 — Section 13(4A), 13(4B)Eligibility Requirement for Obtaining Admission in an Undergraduate Medical Course in a Foreign Medical Institution Regulations, 2002 — Regulation 2(f), 3, 4(2), 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(f), 8, 9, 10