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Delhi High Court judgments, 2023

4,891 judgments · page 205 of 245

High Courts02 Feb 2023

Shailesh Kumar Vs State

Delhi High Court · (2023) 02 DEL CK 0065

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27, 106
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High Courts02 Feb 2023Dismissed

Veena Mahajan Vs V.N Verma

Delhi High Court · (2023) 02 DEL CK 0029

Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 47, 151, Order 1 Rule 10, Order 21 Rule 102Transfer of Property Act, 1882 — Section 52, 53A, 54, 55(1)
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High Courts02 Feb 2023Dismissed

Flowmore Limited Vs M/S Skipper Limited

Delhi High Court · (2023) 02 DEL CK 0027

Arbitration And Conciliation Act, 1996 — Section 9, 28(1)(a), 28(3), 31(3), 34, 34(2A), 34(2)(a)(iii), 34(2)(b)(ii), 48, 48(2)(b)(ii)Sale of Goods Act, 1930 — Section 41
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High Courts02 Feb 2023Dismissed

Prime Time India Vs Somnath Vij

Delhi High Court · (2023) 02 DEL CK 0026

Code Of Civil Procedure, 1908 — Section 10, 80, 151, Order 14, Order 14 Rule 1, Order 14 Rule 1(5), Order 23 Rule 3 , Order 14 Rule 5
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High Courts01 Feb 2023Dismissed

Hakikat Raj Bajaj Vs Rohit Bajaj

Delhi High Court · (2023) 02 DEL CK 4057

Land (Ceiling & Regulation Act, 1976)Code of Civil Procedure-Order 1 Rule 10(2), Section 115Specific Relief Act-Sections 42, 43
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