High Courts03 Feb 2023Dismissed
Mohd Abid Hussain Vs The State
Delhi High Court · (2023) 02 DEL CK 4232
Cr.P.C-Section 374, 164, 313IPC-Section 354The Protection of Children from Sexual Offences Act, 2012-Section 8, 9(m), 10, 29, 30
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 202 of 245
High Courts03 Feb 2023Disposed Of
PSL Infratech Private Limited Vs National Highways Authority Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4241
High Courts03 Feb 2023Disposed Of
Ehtesham Qutubuddin Siddique Vs CPIO, Publications Division Ministry Of Information And Broadcasting
Delhi High Court · (2023) 02 DEL CK 4244
Right to Information Act, 2005-Sections 4(4), 6, 7(1), 7(5), 8, 8(1)(a), 8(1)(h), 8(2), 10, 19(1), 19(3), 24RTI Rules-Rules 4, 5Maharashtra Control of Organised Crime Act (MACOCA), 1999
High Courts03 Feb 2023Dismissed
Dinesh Verma Vs State Govt. Of NCT & Anr.
Delhi High Court · (2023) 02 DEL CK 4255
Cr.P.C.-Section 482, 251, 263(g)Negotiable Instruments Act-Sections 138, 139, 143, 145 and 145(2)
High Courts03 Feb 2023Allowed
Aakriti Kapoor Vs Abhinav Agarwal
Delhi High Court · (2023) 02 DEL CK 4256
Constitution of India-Article 227Hindu Marriage Act-Section 13-B(2), 26Code of Civil Procedure (CPC)-Order X Rule 2, X, XVIII
High Courts03 Feb 2023Disposed Of
Har Prasad @ Harish Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4282
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 392, 452, 411, 397, 34
High Courts03 Feb 2023Disposed Of
Sukhbir & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 4292
High Courts03 Feb 2023
Hoshiar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4293
High Courts03 Feb 2023Allowed
Zapsell Retail Vs Commissioner, State Goods And Services Tax Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4309
Central Sales Tax (Registration & Turnover) Rules, 1957-Rule 5(14)Central Sales Tax Act, 1956Haryana Value Added Tax Act, 2003
High Courts03 Feb 2023Allowed
Societe Des Produits Nestle Sa Vs Controller Of Patents And Design & Anr
Delhi High Court · (2023) 02 DEL CK 0091
Patents Act, 1970 — Section 2(1)(ja), 3(e), 3(i), 15, 57, 57(3), 58, 58(1), 59, 117A
High Courts03 Feb 2023Disposed Of
Poonam Sharma Vs Director Of Education & Ors.
Delhi High Court · (2023) 02 DEL CK 0021
Constitution Of India, 1950 — Article 14, 226Delhi School Education Rules, 1973 — Rule 96(3)(B), 112, 112(4), 112(7) Delhi School Education Act, 1973 — Section 8(3)
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. And Anr.
Delhi High Court · (2023) 02 DEL CK 0019
Trade Marks Act, 1999 — Section 11, 11(1), 11(2), 11(3), 11(10), 18, 57
High Courts03 Feb 2023Allowed
Aakriti Kapoor Vs Abhinav Agarwal
Delhi High Court · (2023) 02 DEL CK 0018
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 18, Order 10 Rule 2Hindu Marriage Act, 1955 — Section 13B(2), 26
High Courts03 Feb 2023Disposed Of
Hemani Malhotra Vs High Court Of Delhi
Delhi High Court · (2023) 02 DEL CK 0017
High Courts03 Feb 2023Disposed Of
Sukhbir And Ors Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 0016
High Courts03 Feb 2023Disposed Of
Gagan Khokha Vs State Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0013
Indian Penal Code, 1860 — Section 34, 323, 342, 354, 376, 450, 454, 506, 509Code Of Criminal Procedure, 1973 — Section 164, 438
High Courts03 Feb 2023Disposed Of
Asif Ali Vs State Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37, 41(1), 41(2), 42, 42(1), 42(2), 43D(5), 50
High Courts02 Feb 2023Disposed Of
Commissioner Of Income Tax Vs Sony Mobile Communications Ind Pvt Ltd (Now Merged With Sony India Pvt. Ltd.)
Delhi High Court · (2023) 02 DEL CK 4319
Income Tax Act, 1961-Section 143(2), 142(1), 143(3), 144C, 292B, 147/148, 2(1A), 153ALimited Liability Partnership Act, 2008Companies Act
High Courts02 Feb 2023Disposed Of
S.C. Sapra Vs Punjab National Bank & Ors.
Delhi High Court · (2023) 02 DEL CK 4065
gratuity Act, 1972-Section 4(6)PNB Officer Employees (Discipline & Appeal) Regulations, 1977-Regulation 4(h)