High Courts03 Feb 2023Disposed Of
Ramesh Prasad Singh Vs Government Of NCT Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4066
CPC-Section 151
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 201 of 245
High Courts03 Feb 2023Disposed Of
Sameer Kaushik Vs Sriram Compounds Private Limited
Delhi High Court · (2023) 02 DEL CK 4082
CPC, 1908-Order VII Rule 14, VII Rule 14 sub Rule 3
High Courts03 Feb 2023Dismissed
K S Pathania & Anr. Vs Mohan Jha & Ors.
Delhi High Court · (2023) 02 DEL CK 4090
CPC, 1908-Order I Rule 10
High Courts03 Feb 2023Disposed Of
Asif Ali Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4092
Code of Criminal Procedure, 1973-Section 439Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 21, 29, 37, 41(1), 41(2), 42, 42(1), 42(2), 50UAPA-Section 43-D(5)
High Courts03 Feb 2023Disposed Of
Gagan Khokha Vs State NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4096
Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Sections 323, 342, 376, 354, 450, 454, 506, 509, 34, 457
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4107
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(10), 11, 12, 18, 36E, 154, 57Tribunals Reforms Act, 2021
High Courts03 Feb 2023Allowed
Societe Des Produits Nestle SA Vs The Controller Of Patents And Design & Anr.
Delhi High Court · (2023) 02 DEL CK 4108
Patents Act, 1970-Section 117A, 15, 3(i), 59, 2(1)(ja), 3(e), 57, Sub-Section 3 of Section 57, Sub-Section (1) of Section 58, 58, 10(4), 10Patents (Amendment) Act 2005CPC-Order XI Rule 1(4)
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4110
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(4), 11(10), 12, 18, 57, 36E, 154Tribunals Reforms Act, 2021
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4111
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(10), 12, 18, 36E, 154 and 57Tribunals Reforms Act, 2021
High Courts03 Feb 2023Disposed Of
T C Goyal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4137
IPC-Section 406, 420, 120B
High Courts03 Feb 2023Disposed Of
Shobha Vs The State
Delhi High Court · (2023) 02 DEL CK 4142
Cr.P.C., 1973-Section 438, 161Indian Penal Code, 1860-Section 304B, 34, 498AConstitution of India-Article 21
High Courts03 Feb 2023Disposed Of
Kapil Alias Lekhraj & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4145
IPC 1860-Section 34, 406, 498-AConstitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482, 320
High Courts03 Feb 2023Partly Allowed
Kumkum Bhardwaj Vs Shashi Kiran Kapoor & Ors.
Delhi High Court · (2023) 02 DEL CK 4169
CPC-Order 7 Rule 11, 10
High Courts03 Feb 2023Disposed Of
Raj Kumar Vs Punjab And Sind Bank & Ors.
Delhi High Court · (2023) 02 DEL CK 4170
Punjab and Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Regulation 4Constitution of India-Article 14
High Courts03 Feb 2023Allowed
Sunil Chaurasia Vs District And Sessions Judge (HQS)
Delhi High Court · (2023) 02 DEL CK 4173
Constitution of India-Article 14, 16Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
High Courts03 Feb 2023Disposed Of
Smt. Savitri Devi Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4174
High Courts03 Feb 2023
Bilal Ahmad Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4175
Delhi School Education Rules, 1973-Rule 116
High Courts03 Feb 2023Dismissed
Satish Vs State Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4188
IPC-Section 302, 34
High Courts03 Feb 2023Disposed Of
Indian Private Ports And Terminals & Anr. Vs UOI & Ors.
Delhi High Court · (2023) 02 DEL CK 4209
High Courts03 Feb 2023Disposed Of
Vinita Anthwal & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4227