High Courts23 Feb 2023Disposed Of
Mohit Dhawan & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3835
IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13-B, 13B(1), 13B(2), 13(2)Cr.PC-Section 125, 482
COURT ARCHIVE
Delhi High Court judgments, 2023
5,474 judgments · page 199 of 274
High Courts23 Feb 2023Disposed Of
Shailesh & Ors. Vs The State Of NCT Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3833
Indian Penal Code-Section 323, 427, 452, 506, 34, 354B, 354, 341Domestic Violence Act-Section 12Cr.P.C.-Section 482
High Courts23 Feb 2023Disposed Of
Amit Sharma & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3864
Cr. P.C.-Section 482IPC-Sections 498A, 406, 34
High Courts23 Feb 2023Disposed Of
Anshul Garg & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3857
IPC-Sections 354, 323, 341, 506, 34, 354B
High Courts23 Feb 2023Dismissed
Commissioner Transport Department Vs Gaurav Enterprises
Delhi High Court · (2023) 02 DEL CK 3867
Arbitration and Conciliation Act, 1996-Section 34, 31(7)EPF/ESI Act
High Courts23 Feb 2023Dismissed
National Highways Authority Of India Vs Patel-KNR(JV)
Delhi High Court · (2023) 02 DEL CK 3866
Arbitration and Conciliation Act, 1996-Section 34, 34(3), Proviso to Section 34(3)Commercial Courts Act, 2015-Order XI, Section 1
High Courts23 Feb 2023
HMT L Thamotharan Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3931
High Courts23 Feb 2023Allowed
Rohit Kumar & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3920
High Courts23 Feb 2023Disposed Of
Pr. Commissioner Of Income Tax-7 Vs Om Nanotech Pvt Ltd.
Delhi High Court · (2023) 02 DEL CK 3913
Special Economic Zones Act, 2005-Clause (j) of Section 2, Section 2(z), 2(z)(ii), 27, Second ScheduleSpecial Economic Zones Rules, 2006-Rule 76Income Tax Act, 1961-Section 10AA
High Courts23 Feb 2023Allowed
Rohan Desai & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3979
Indian Divorce Act, 1869-Section 10A
High Courts23 Feb 2023Disposed Of
Hardik Kapoor Vs Bar Council Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3977
Advocates Act, 1961-Section 49, 49(1)(gg)Rules of Legal Education, 2008-Rule 27
High Courts23 Feb 2023Disposed Of
Vikash Shukla Vs Ministry Of Science And Technology
Delhi High Court · (2023) 02 DEL CK 3973
High Courts23 Feb 2023Disposed Of
Devendra Kumar & Ors. Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2023) 02 DEL CK 3970
PPE Act, 1971
High Courts23 Feb 2023Disposed Of
Ram Prakash Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4000
High Courts23 Feb 2023Dismissed
Anil Dutt Sharma Vs Government Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4047
DMC Act-Sections 466A, 471, 345ACPC-Order 47, Rule 1IPC-Section 384
High Courts23 Feb 2023Allowed
Rohit Kumar & Anr Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0159
High Courts23 Feb 2023Disposed Of
Jatin Sharma Vs Army Group Insurance Fund
Delhi High Court · (2023) 02 DEL CK 0158
Constitution Of India, 1950 — Article 12
High Courts23 Feb 2023
HMT L Thamotharan Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0157
High Courts23 Feb 2023Disposed Of
Sunil Yadav Vs Union Of India Through Secretay Mha & Anr.
Delhi High Court · (2023) 02 DEL CK 0156
Border Security Force Rules, 1969 — Rule 167/li>Border Security Force Act, 1968 — Section 117(2)
High Courts23 Feb 2023Disposed Of
Ram Prakash Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0155