High Courts12 Jan 2023Disposed Of

Gulsher Singh Vs State

Delhi High Court · (2023) 01 DEL CK 1360

Code of Criminal Procedure, 1973-Section 374(2), 164Indian Penal Code, 1860-Section 376, 376(1)Criminal Amendment Act 1983
High Courts12 Jan 2023Dismissed

Deepak @ Deepu Vs State

Delhi High Court · (2023) 01 DEL CK 0043

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 65B, 106
High Courts12 Jan 2023Dismissed

Sushil Ansal Vs Endemol India Pvt. Ltd. & Ors.

Delhi High Court · (2023) 01 DEL CK 0041

Constitution Of India, 1950 — Article 19(2), 21, 104, 105Code Of Civil Procedure, 1908 — Order 7 Rule 1, Order 6 Rule 2, Order 6 Rule 4Indian Penal Code, 1860 — Section 120B, 201, 304A, 337, 338, 409
High Courts11 Jan 2023Dismissed

Neelam Arora Vs Manju Arora

Delhi High Court · (2023) 01 DEL CK 0911

Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 19(1)Contempt of Courts Act, 1971-Section 2(b)