High Courts11 Jan 2023

Sandeep Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1256

Bar Council of Gujarat (Enrollment) Rules-Rules 1, 2Bar Council of India Rules-Rule 49, 5, Chapter-III, Part-VIAdvocates Act, 1961-Section 24-A, 26(1)
High Courts11 Jan 2023Disposed Of

Pawan Kumar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1364

Constitution of India-Article 226, 227, 246, 14, 16, List 1 Entry 2 of Seventh ScheduleCentral Civil Services (Pension) Rules, 1972Central Reserve Police Force Act, 1949-Section 3, 3(1)