High Courts04 May 2023Disposed Of
Puran Chand Vs Delhi Fire Service & Ors.
Delhi High Court · (2023) 05 DEL CK 0317
Delhi Fire Service Rules, 2010 — Rule 27(6)
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 175 of 352
High Courts04 May 2023Dismissed
Vikram Singh And Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0045
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c)
High Courts04 May 2023Dismissed
United India Insurance Company Ltd Vs Hari Lal & Ors
Delhi High Court · (2023) 05 DEL CK 0044
Code Of Civil Procedure, 1908 — Section 96Employees Compensation Act, 1923 — Section 2(d), 30, 30(2), 30(3)Limitation Act, 1963 — Section 5
High Courts04 May 2023Dismissed
Walltracts India Pvt Ltd Vs Somfy India Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 0043
Code Of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 37 Rule 1, Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 11, Order 9 Rule 13
High Courts04 May 2023Disposed Of
Indu Bansal And Anr Vs M/S Apra Builders Ltd And Ors
Delhi High Court · (2023) 05 DEL CK 0040
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts04 May 2023Disposed Of
Kulwant Raj Vs Director General Central Industrial Security Force And Ors
Delhi High Court · (2023) 05 DEL CK 0031
High Courts04 May 2023Disposed Of
Subedar Dinesh Nair T (JC-571374H) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0030
Army Act, 1959 — Section 26(2)
High Courts04 May 2023Disposed Of
Seema Anil Kapoor & Ors Vs CL Bhalla Dayanand Model School & Ors.
Delhi High Court · (2023) 05 DEL CK 0029
High Courts04 May 2023
Gea Refrigeration Netherlands Nv & Anr. Vs Metalex Cryogenics Limited & Anr
Delhi High Court · (2023) 05 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts04 May 2023Dismissed
M/S S. S. Hospitality Vs M/S Sagar Ratna Restaurants Pvt. Ltd
Delhi High Court · (2023) 05 DEL CK 0027
Constitution Of India, 1950 — Article 311(1)Code Of Civil Procedure, 1908 — Section 20, 115, Order 7 Rule 10, Order 7 Rule 11Trade Marks Act, 1999 — Section 62(2), 134(2)
High Courts04 May 2023Disposed Of
Raquel Shefali Fernandez (Minor) Vs Equestrian Federation Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0026
Citizenship Act, 1955 — Section 7B(1)
High Courts04 May 2023
Coreip Technology Private Limited Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0025
General Financial Rules, 2017 — Rule 175(1)(i)(h)
High Courts04 May 2023Disposed Of
Pushp Lata Gupta Vs Senior Citizen Tribunal Central District & Ors.
Delhi High Court · (2023) 05 DEL CK 0024
High Courts04 May 2023
Uttar Pradesh Kho Kho Federation Vs Kho Kho Federation Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0023
High Courts04 May 2023Dismissed
M/S Mirc Electronics Limited Vs Shashank Gupta & Anr
Delhi High Court · (2023) 05 DEL CK 0022
Constitution Of India, 1950 — Article 14, 19, 21, 136, 226Code Of Civil Procedure, 1908 — Order 14 Rule 1(5)Industrial Disputes Act, 1947 — Section 2(s), 2(o), 2(oo), 9A, 11A, 25F, 25F(a), 25F(b), 25G, 25N, 25O
High Courts04 May 2023Dismissed
Delhi Transport Corporation Vs Sant Singh
Delhi High Court · (2023) 05 DEL CK 0021
High Courts04 May 2023Dismissed
Om Prakash Vs Commissioner Of Police And Anr.
Delhi High Court · (2023) 05 DEL CK 0020
High Courts03 May 2023Disposed Of
M/s Evershine Buildwell Pvt Ltd Vs M/s Wianxx Impex Pvt Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 1800
Arbitration and Conciliation Act, 1996-Section 38, 34
High Courts03 May 2023Disposed Of
Dr. (Ms.) Vanit Nalwa & Anr. Vs Sh. P Krishnamurthy & Ors.
Delhi High Court · (2023) 05 DEL CK 1822
High Courts03 May 2023Disposed Of
Girish Kapoor & Anr. Vs IIFL Home Finance Company Limited
Delhi High Court · (2023) 05 DEL CK 1810