High Courts02 May 2023Disposed Of
Rajan Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1876
Indian Penal Code-Section 354DCode of Criminal Procedure, 1973-Section 482
COURT ARCHIVE
Delhi High Court judgments, 2023
6,934 judgments · page 176 of 347
High Courts02 May 2023Disposed Of
Prakash Vs State Of NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1878
Indian Penal Code-Sections 308, 341, 34
High Courts02 May 2023Disposed Of
Mohd Javed & Anr. Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1879
Indian Penal Code-Sections 308, 34
High Courts02 May 2023Disposed Of
Swapnil Kamble & Ors. Vs State & Ors.
Delhi High Court · (2023) 05 DEL CK 1881
Cr. PC-Section 482IPC-Sections 498A, 406, 34HMA Act, 1955-Section 13B(1)
High Courts02 May 2023
Jai Prakash @ Montu & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1882
Cr.P.C.-Section 482IPC-Sections 323, 324, 34, 326
High Courts02 May 2023Disposed Of
Suresh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1883
Cr.P.C.-Section 482IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4
High Courts02 May 2023Disposed Of
Sanjay Vs State And Anr.
Delhi High Court · (2023) 05 DEL CK 1886
IPC-Sections 308, 34, 323, 341
High Courts02 May 2023Dismissed
Shri Naresh Kumar Vs The Chairman, Indraprastha Power Generation Co. Ltd. (IPGCL) & Ors.
Delhi High Court · (2023) 05 DEL CK 1902
IPC-Section 308Constitution of India-Article 226, 32
High Courts02 May 2023Disposed Of
Alok Malhotra Vs The Institute Of Chartered Accountants Of India
Delhi High Court · (2023) 05 DEL CK 1907
High Courts02 May 2023Dismissed
Nasreen Bano Siddiqui Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 1909
National Company Law Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Officers and other Employees) Rules, 2020-Rule 10, 7, Schedule I
High Courts02 May 2023Allowed
Mica Cargo Movers Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1910
Constitution of India-Article 226Arbitration & Conciliation Act-Section 34(3)
High Courts02 May 2023
Suresh Choudhary & Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1915
Railway Claims Tribunal Act, 1987-Section 23, 16Railway Act-Section 123 (c)
High Courts02 May 2023Dismissed
Ashish Bansal & Ors. Vs Sunil Goel & Anr.
Delhi High Court · (2023) 05 DEL CK 1916
CPC-Order XLIII Rule 1(r), 39 Rules 1 and 2
High Courts02 May 2023Allowed
HSIL Ltd Vs Manish Vij & Ors
Delhi High Court · (2023) 05 DEL CK 1919
Code of Civil Procedure, 1908-Order XVIII Rule 3, 8 Rule 13, 7 Rule 14(4), 8 Rule 1A(4), 13 Rule 1(3), 18 Rule 17, 18 Rule 17-A, Section 151
High Courts02 May 2023Dismissed
Union Of India Vs M/s. Multi Tech Construction Co.
Delhi High Court · (2023) 05 DEL CK 1921
Arbitration and Conciliation Act, 1996-Section 34, 33Indian Contract Act, 1872-Section 73
High Courts02 May 2023Disposed Of
Amitesh Grover Vs National School Of Drama & Ors.
Delhi High Court · (2023) 05 DEL CK 1063
Constitution of India-Article 14, 16Right to Information Act, 2005
High Courts02 May 2023Disposed Of
Priya Narang Vs State Of Delhi (Govt. Of NCT) & Ors.
Delhi High Court · (2023) 05 DEL CK 1060
Code of Criminal Procedure, 1973-Section 482, 195, 173, 41A, 144Indian Penal Code, 1860-Sections 188, 269, 270, 271Epidemic Diseases Act, 1897-Section 3
High Courts02 May 2023Disposed Of
SSAPP Overseas Pvt Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1055
Income Tax Act 1961-Section 142(1)
High Courts02 May 2023Disposed Of
Pankaj Dawar Vs State Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0053
High Courts02 May 2023Dismissed
Sunil Kumar Mann Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0050