High Courts04 May 2023Disposed Of
Indu Bansal & Anr. Vs M/S Apra Builders Ltd & Ors.
Delhi High Court · (2023) 05 DEL CK 1925
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 174 of 352
High Courts04 May 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs Amadeus IT Group SA
Delhi High Court · (2023) 05 DEL CK 1941
Income Tax Act, 1961-Section 195, 234B, 209(1)(d)Finance Act, 2012Finance Act, 2021
High Courts04 May 2023
CoreIP Technology Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1939
GFR-Rule 175(1)(i)(h)
High Courts04 May 2023Disposed Of
Inder Singh Vs Income Tax Officer
Delhi High Court · (2023) 05 DEL CK 1932
Income Tax Act, 1961-Section 68
High Courts04 May 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs Amadeus IT Group SA
Delhi High Court · (2023) 05 DEL CK 1930
Income Tax Act, 1961-Section 195, 234B
High Courts04 May 2023Disposed Of
Subedar Dinesh Nair T (JC-571374H) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1948
Army Act 1950-Section 26 (2)
High Courts04 May 2023Disposed Of
Kulwant Raj Vs Director General Central Industrial Security Force & Ors.
Delhi High Court · (2023) 05 DEL CK 1947
High Courts04 May 2023
Uttar Pradesh Kho Kho Federation Vs Kho Kho Federation Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1945
High Courts04 May 2023Disposed Of
Pushp Lata Gupta Vs Senior Citizen Tribunal Central District & Ors.
Delhi High Court · (2023) 05 DEL CK 1944
Maintenance and Welfare of Parents and Senior Citizen Act, 2007
High Courts04 May 2023Disposed Of
Puran Chand Vs Delhi Fire Service & Ors.
Delhi High Court · (2023) 05 DEL CK 1972
DFS Rules 2010-Rule 27(6)Act 2007
High Courts04 May 2023Disposed Of
Ms. Raquel Shefali Fernandez (Minor) Vs Equestrian Federation Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1971
Citizenship Act, 1955-Section 7B(1), 7B
High Courts04 May 2023Dismissed
Jagtar Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 05 DEL CK 1998
Delhi Maintenance and Management of Parking Places Rules, 2019Constitution of India-Article 226, 14, 12
High Courts04 May 2023Dismissed
Anil Kumar Vohra Vs MCD
Delhi High Court · (2023) 05 DEL CK 1996
Constitution of India-Article 14, 226
High Courts04 May 2023Disposed Of
Jaquar Company Pvt Ltd Vs Villeroy Boch AG & Anr.
Delhi High Court · (2023) 05 DEL CK 2016
Trademarks Act, 1999-Section 29(1), 9, 17, 2(1)(zb), 2(1)(h)
High Courts04 May 2023Dismissed
M/S Mirc Electronics Limited Vs Shashank Gupta & Anr.
Delhi High Court · (2023) 05 DEL CK 2005
Industrial Disputes Act, 1947-Sections 2(s), 2(o), 2(00), 9A read with Schedule IV (10 & 11), 11-A, 25-F, 25F(a), 25F(b), 25(G), 25(N), 25(O)Constitution of India-Articles 14, 19, 21, 226, 136Code of Civil Procedure, 1908-Order XIV Rule 1(5)
High Courts04 May 2023Dismissed
Om Prakash Vs Commissioner Of Police & Anr.
Delhi High Court · (2023) 05 DEL CK 2019
High Courts04 May 2023Dismissed
Delhi Transport Corporation Vs Sant Singh
Delhi High Court · (2023) 05 DEL CK 2017
High Courts04 May 2023Disposed Of
Ankit Ahuja & Ors. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1061
IPC-Sections 498A, 406, 34, 377
High Courts04 May 2023Disposed Of
Premwati Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1057
High Courts04 May 2023Disposed Of
Mirza Ahmed Baig Alias Asad Vs Mirza Afser Baig & Anr.
Delhi High Court · (2023) 05 DEL CK 0318
Trade Marks Act, 1999 — Section 57