High Courts04 May 2023Disposed Of
Amit Katara Vs M/s Gold Souk Infrastructures Private Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1807
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 173 of 352
High Courts04 May 2023Disposed Of
Paritosh Chandiok Vs Rajiv Arora
Delhi High Court · (2023) 05 DEL CK 1806
Limitation Act
High Courts04 May 2023Disposed Of
Randhir Singh Vs Urvashi Suri
Delhi High Court · (2023) 05 DEL CK 1829
Constitution of India-Article 227
High Courts04 May 2023
Rahul Sharma Vs The State, Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1830
CPC, 1908-Section 24
High Courts04 May 2023
M/s. C.P.& Associates Pvt. Ltd. Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2023) 05 DEL CK 1849
Arbitration and Conciliation Act, 1996-Section 18, 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii)
High Courts04 May 2023Dismissed
M/S S. S. Hospitality Vs M/S Sagar Ratna Restaurants Pvt. Ltd
Delhi High Court · (2023) 05 DEL CK 1862
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 10, 20Trade Marks Act, 1999-Section 134(2)Copyright Act, 1957-Section 62(2)
High Courts04 May 2023Disposed Of
GEA Refrigeration Netherlands NV & Anr. Vs Metalex Cryogenics Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1864
Code of Civil Procedure, 1908-Order XXIII Rule 3Patents Act, 1970
High Courts04 May 2023Disposed Of
Mirza Ahmed Baig Alias Asad Vs Mirza Afser Baig & Anr.
Delhi High Court · (2023) 05 DEL CK 1868
Trade Marks Act-Section 57
High Courts04 May 2023Dismissed
Savita Tokas Vs State (NCT) Of Delhi
Delhi High Court · (2023) 05 DEL CK 1889
Cr. PC-Section 438IPC-Sections 419, 420, 468, 471, 120B
High Courts04 May 2023Disposed Of
Vikas & Ors. Vs State (Govt NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1890
Indian Penal Code-Section 324, 34, 498A, 406Cr.P.C-Section 482, 125Hindu Marriage Act-Section 13(B)
High Courts04 May 2023Disposed Of
Pratap Singh & Ors. Vs The State & Ors.
Delhi High Court · (2023) 05 DEL CK 1891
IPC-Sections 323, 354B, 34, 308CrPC-Section 482
High Courts04 May 2023Disposed Of
Himanshu Chauhan & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1896
Cr.P.C-Section 482, 125IPC-Section 498A, 406, 34HMA-Section 13-B(i)
High Courts04 May 2023Dismissed
M/s. Shakumbhari Straw Products Ltd. & Anr. Vs M/s. Jagran Prakashan Limited
Delhi High Court · (2023) 05 DEL CK 1898
Negotiable Instruments Act-Section 148
High Courts04 May 2023Dismissed
Kamlesh Gupta Vs Vakeel Ahmad
Delhi High Court · (2023) 05 DEL CK 1904
Code of Civil Procedure-Order VII Rule 11, VII Rule 11(c), Section 149, XXXIIITransfer of Property Act, 1882-Section 53ACourt Fees Act, 1870-Section 4, First Schedule, Second Schedule
High Courts04 May 2023Dismissed
Rakbro Industrial Corporation & Anr. Vs Suraj Auto Stores & Anr.
Delhi High Court · (2023) 05 DEL CK 1906
CPC-Section 47, 47(1), Order IX Rule 13Central Sales Tax Act, 1956Indian Evidence Act, 1872-Section 3
High Courts04 May 2023Disposed Of
Ms. Seema Anil Kapoor Vs CL Bhalla Dayanand Model School & Ors.
Delhi High Court · (2023) 05 DEL CK 1908
CCS (Revised Pay) Rules, 2008CCS (Revised Pay) Rules, 2016
High Courts04 May 2023Dismissed
M/S Onicra Credit Rating Agency India Ltd. Vs Rohan Kumar
Delhi High Court · (2023) 05 DEL CK 1911
CPC-Section 104, Order 9 Rule 13
High Courts04 May 2023Dismissed
Walltracts India Pvt Ltd Vs Somfy India Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1914
CPC-Order 37 Rule 4, 9 Rule 13, Section 151, 43 Rule 1, 37 Rule 1, 37 Rule 3, 37 Rule 3(6), 37 Rule 6, 37 Rule 7, 9 Rule 11
High Courts04 May 2023Dismissed
Vikram Singh & Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1917
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)
High Courts04 May 2023Dismissed
United India Insurance Company Ltd. Vs Hari Lal & Ors.
Delhi High Court · (2023) 05 DEL CK 1920
Employees Compensation Act, 1923-Section 30(2) & (3), 30, 2(d)Limitation Act-Section 5IPC-Sections 279/337