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Delhi High Court judgments, 2023

7,032 judgments · page 172 of 352

High Courts08 May 2023Dismissed

Seema Sahni Vs Punjab National Bank And Ors

Delhi High Court · (2023) 05 DEL CK 0518

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 14, 17, 17(1), 18
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High Courts08 May 2023Disposed Of

Mahesh Kumar Vs State (Nct Of Delhi)

Delhi High Court · (2023) 05 DEL CK 0509

Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439, 482Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts08 May 2023Disposed Of

Naimuddin Vs State (Nct Of Delhi)

Delhi High Court · (2023) 05 DEL CK 0507

Indian Penal Code, 1860 — Section 323, 341, 354, 354B, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 227, 228, 397, 401, 482
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High Courts08 May 2023Dismissed

Yogesh Vs State

Delhi High Court · (2023) 05 DEL CK 0039

Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
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High Courts08 May 2023Dismissed

Desh Pal @ Desh Raj Vs State

Delhi High Court · (2023) 05 DEL CK 0038

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 106
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High Courts08 May 2023Allowed

Amit Jain Vs Mahavir International Pvt Ltd & Ors

Delhi High Court · (2023) 05 DEL CK 0032

Code Of Civil Procedure, 1908 — Section 151, Order 23, Order 43, Order 43 Rule 1, Order 23 Rule 1, Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015 — Section 13Arbitration and Conciliation Act, 1996 — Section 37
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High Courts08 May 2023Dismissed

Yamini Manohar Vs T K D Keerthi

Delhi High Court · (2023) 05 DEL CK 0019

Code Of Civil Procedure, 1908 — Section 80(1), 80(2), 151, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Commercial Courts Act, 2015 — Section 12A, 12(1)
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