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Delhi High Court judgments, 2023

7,032 judgments · page 171 of 352

High Courts08 May 2023Disposed Of

Naimuddin Vs The State (NCT Of Delhi)

Delhi High Court · (2023) 05 DEL CK 1975

Code of Criminal Procedure, 1973-Sections 397/401, 482, 164, 161, 227, 228, 323Indian Penal Code, 1860-Sections 354/354B/376, 323/341
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High Courts08 May 2023Disposed Of

'X' & Anr. Vs 'Z'

Delhi High Court · (2023) 05 DEL CK 1974

Code of Criminal Procedure, 1973-Sections 397, 482Protection of Women from Domestic Violence Act, 2005-Sections 12, 18, 19, 20, 21, 22, 23(2), 28, 28(2)Hindu Marriage Act-Section 13(1)(1)
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High Courts08 May 2023Dismissed

Bina Jain & Ors. Vs State & Anr.

Delhi High Court · (2023) 05 DEL CK 1973

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2)
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High Courts08 May 2023Disposed Of

Kiran Jyot Maini Vs Anish Pramod Patel

Delhi High Court · (2023) 05 DEL CK 2002

Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 31(1)Indian Penal Code, 1860-Section 498A, 323, 504
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High Courts08 May 2023Disposed Of

Mahesh Kumar Vs State (NCT Of Delhi)

Delhi High Court · (2023) 05 DEL CK 1064

Code of Criminal Procedure, 1973-Sections 439, 482, 161, 164IPC-Sections 363, 376Protection of Children from Sexual Offences Act, 2012-Section 6
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High Courts08 May 2023Disposed Of

Sukhdev Vs Govt. Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 0524

Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, — Section 3
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