High Courts02 May 2023Disposed Of
Alok Malhotra Vs Institute Of Chartered Accountants Of India
Delhi High Court · (2023) 05 DEL CK 0042
COURT ARCHIVE
Delhi High Court judgments, 2023
6,934 judgments · page 177 of 347
High Courts02 May 2023Dismissed
Nasreen Bano Siddiqui Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0041
National Company Law Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Officers and other Employees) Rules, 2020 — Rule 7, 10
High Courts02 May 2023Disposed Of
Shriram Gen. Insurance Co. Ltd Vs Surender Sethi & Ors.
Delhi High Court · (2023) 05 DEL CK 0012
Motor Vehicles Act, 1988 — Section 173
High Courts02 May 2023Disposed Of
Shraddha Gupta Vs Sumit Jain
Delhi High Court · (2023) 05 DEL CK 0011
High Courts02 May 2023Dismissed
Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2023) 05 DEL CK 0010
High Courts02 May 2023Dismissed
Ashish Bansal & Ors. Vs Sunil Goel & Anr.
Delhi High Court · (2023) 05 DEL CK 0008
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2
High Courts02 May 2023Allowed
Mica Cargo Movers Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0007
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 34(3)
High Courts02 May 2023Allowed
Suresh Choudhary & Anr Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0006
Railway Claims Tribunal Act, 1987 — Section 16, 23Railway Act, 1989 — Section 123(c)
High Courts02 May 2023Dismissed
Vishal Yadav Vs State (Govt. Nct Of Delhi) & Ors
Delhi High Court · (2023) 05 DEL CK 0005
Delhi Prison Rule, 2018 — Rule 1208(viii)Indian Penal Code, 1860 — Section 34, 201, 204, 302, 364Code Of Criminal Procedure, 1973 — Section 340
High Courts01 May 2023Allowed
Khilender Gupta Trading As M/s Bobby Enterprises Vs Rakesh Kumar Trading As M/s Sai Birbal Das Foods
Delhi High Court · (2023) 05 DEL CK 1066
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VI Rule 17Indian Penal Code-Section 420, 468, 486, 482
High Courts01 May 2023Disposed Of
MBL Infrastructure Ltd Vs RITES Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1818
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 11, 2(1)(c), 37, 31(b), 31(6), 32, 32(1)
High Courts01 May 2023Disposed Of
Ashutosh Razdan Vs Netcom Softech Private Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1815
Commercial Courts Act, 2015-Section 2; Section 2(1)(c); Section 2(1)(c)(i), (x), (xi), (xii), (xiii), (xv); Section 2(1)(f); Section 8Code of Civil Procedure, 1908-Order 7 Rule 10Constitution of India-Article 227
High Courts01 May 2023Disposed Of
Yudhveer Yadav Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1814
High Courts01 May 2023Dismissed
Nitin Arora Vs Sunita Yadav
Delhi High Court · (2023) 05 DEL CK 1824
CPC, 1908-Section 24Cr.P.C., 1973-Section 340
High Courts01 May 2023Disposed Of
Amar Chand Sharma Vs Anshul Jain
Delhi High Court · (2023) 05 DEL CK 1813
High Courts01 May 2023Disposed Of
NTPC Ltd Vs Navjot Singh & Anr
Delhi High Court · (2023) 05 DEL CK 1826
High Courts01 May 2023Disposed Of
Delhi Development Authority Vs M/S Punjab Kesari Publishers Pvt. Ltd. & Anr.
Delhi High Court · (2023) 05 DEL CK 1812
CPC, 1908-Section 24, Order XXXIX Rule 1 & 2, VI Rule 17
High Courts01 May 2023Disposed Of
Hartesh Goyal Vs Asha Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 1811
High Courts01 May 2023
Ashish Bansal Vs Principal Commissioner Of Customs (Preventive) & Anr.
Delhi High Court · (2023) 05 DEL CK 1834
Finance Act, 2022-Sections 86, 87, 88, 94 & 97Customs Act, 1962-Section 129E, 112(b)(i), 108
High Courts01 May 2023Dismissed
Sanjay Yadav Vs North Delhi Municipal Corporation
Delhi High Court · (2023) 05 DEL CK 1838
Constitution of India-Articles 14, 19, 21, 226 and 12Arbitration & Conciliation Act, 1996-Sections 3 and 8