High Courts06 Apr 2023Allowed
Santram Patel & Ors. Vs Central Reserve Police Force & Anr.
Delhi High Court · (2023) 04 DEL CK 1166
COURT ARCHIVE
Delhi High Court judgments, 2023
6,196 judgments · page 179 of 310
High Courts06 Apr 2023Dismissed
Dalip Kumar Sharma & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1208
High Courts06 Apr 2023Disposed Of
Mahanagar Telephone Nigam Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1191
Finance Act, 1994-Section 73(1), 76 to 78, 66E, 66E(e), 66E(j), 66B, 65B(51), 65B(44), 65B(22), 67, 83Service Tax Rules, 1994-Rule 3Central Excise Act, 1944-Section 14, 11A, 11A(1)
High Courts06 Apr 2023Partly Allowed
Commissioner Of Customs (Preventive), New Customs House, New Delhi Vs M/s. Global Vectra Helicorp Ltd.
Delhi High Court · (2023) 04 DEL CK 1221
Carriage by Air Act, 1972Customs Act, 1962-Section III(d), 111(o), 112, 112(a), 114A, 125Aircraft Rules, 1937-Rule 3, 3(9), 133A
High Courts06 Apr 2023Dismissed
Transasia Private Capital Limited Vs Gaurav Dhawan
Delhi High Court · (2023) 04 DEL CK 1217
Code of Civil Procedure, 1908-Section 44A, 13, 13(a), 13(b), 13(c), 14, 39, Order XI Rule 4, 21 Rule 22Companies Act, 2006-Section 1140, 1140(1), 1140(2), 1140(2)(a), 1140(2)(b), 1140(3), 1140(4), 1140(6), 1140(6)(a), 1140(6)(b), 1140(7), 1140(8), 1046, 163, 163(1), 163(5), 1141, 1143Foreign Judgment (Reciprocal Enforcement) Act, 1933-Section 10
High Courts06 Apr 2023Disposed Of
Wings Pharmaceuticals Pvt. Ltd. Vs Genford Drugs Pvt. Ltd. & Ors
Delhi High Court · (2023) 04 DEL CK 0090
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts06 Apr 2023Dismissed
M/S The Commerical Electric Works & Ors Vs Sharda Gupta
Delhi High Court · (2023) 04 DEL CK 0008
Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(4), 25B(5), 25B(8)
High Courts06 Apr 2023Disposed Of
Davinder Bhardwaj Vs Mini Khanna & Anr
Delhi High Court · (2023) 04 DEL CK 0007
Delhi School Education Act, 1973 — Section 10, 10(1)
High Courts06 Apr 2023
Glaxo Group Limited Vs Maiden Pharmaceuticals Limited
Delhi High Court · (2023) 04 DEL CK 0006
Trade Marks Act, 1999 — Section 17, 17(2)(b), 29(2)(b)
High Courts06 Apr 2023Disposed Of
Om Prakash Bhargava Vs State & Ors
Delhi High Court · (2023) 04 DEL CK 0005
Indian Succession Act, 1925 — Section 276
High Courts06 Apr 2023Allowed
Mukund Bhatia Vs State (Govt Of Nct Of Delhi) & Ors
Delhi High Court · (2023) 04 DEL CK 0004
Indian Succession Act, 1925 — Section 276, 278Evidence Act, 1872 — Section 68
High Courts06 Apr 2023Disposed Of
Haryana Carrom Association & Ors Vs All India Carromm Federation & Ors.
Delhi High Court · (2023) 04 DEL CK 0003
Code Of Civil Procedure, 1908 — Order 3 Rule 2(a)
High Courts06 Apr 2023Disposed Of
Santram Patel And Ors. Vs Central Reserve Police Force And Anr.
Delhi High Court · (2023) 04 DEL CK 0002
High Courts06 Apr 2023Disposed Of
Dalip Kumar Sharma And Anr Vs Union Of India And Ors
Delhi High Court · (2023) 04 DEL CK 0001
High Courts05 Apr 2023Disposed Of
Bhupender Kaur Vs State of NCT of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1261
IPC-Section 323, 354, 354(B), 506, 509, 34, 341, 295ASC/ST Act-Section 3(1)(s), 3(w), 3(i)
High Courts05 Apr 2023Disposed Of
Rahul Sangwan & Ors. Vs NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1260
CrPC-Section 482IPC-Sections 498A, 406, 354, 24Hindu Marriage Act-Section 13(B)
High Courts05 Apr 2023Disposed Of
Sumit Gupta & Ors. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1259
IPC-Sections 498A, 406, 34The Dowry Prohibition Act, 1961-Section 4The Hindu Marriage Act-Section 13-B
High Courts05 Apr 2023Dismissed
Reena Singh Vs M S Bhumi Sagar Infrastructure Pvt Ltd.
Delhi High Court · (2023) 04 DEL CK 1258
Cr.P.C.-Section 482, 397Negotiable Instruments Act, 1881-Section 138
High Courts05 Apr 2023
Jagdish Prasad Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1256
High Courts05 Apr 2023Disposed Of
Atmaram Dubey Vs The State (NCT of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1255