High Courts02 May 2023Disposed Of

Universal City Studios LLC. & Ors. Vs Mixdrop.co & Ors.

Delhi High Court · (2023) 05 DEL CK 1988

Code of Civil Procedure, 1908-Order XIII(A) r/w Section 151, XIII-A, VIII Rule 10, I Rule 10Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 40, 2(d), 17, 14(d), 51(a)(i), 51(a)(ii), 51(b), 14(d)(iii)Delhi High Court Intellectual Property Division Rules, 2022-Rule 27
High Courts02 May 2023Disposed Of

M/s Engineering Projects (India) Ltd. Vs Union Of India & Anr.

Delhi High Court · (2023) 05 DEL CK 2011

Finance Act, 1994-Section 64, 65(25b), 65(30a), 65(91a), 65(105), 65(105)(g), 65(105)(zzd), 65(105)(zzh), 65(105)(zzq), 65(105)(zzzh), 66, 67, 73(1), 75, 77, 78, Chapter VFinance Act, 2004-Section 95Finance Act, 2007-Section 140