High Courts28 Mar 2023Disposed Of
Praveen Gusain @ Tinku @ Mota & Anr. Vs State
Delhi High Court · (2023) 03 DEL CK 4157
IPC-Sections 302, 323, 34, 307Cr.P.C.-Sections 161, 311Constitution of India-Article 21
COURT ARCHIVE
Delhi High Court judgments, 2023
6,105 judgments · page 181 of 306
High Courts28 Mar 2023Disposed Of
Dr. Megha Sugandh Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4156
Constitution of India-Article 226
High Courts28 Mar 2023Disposed Of
Chandrakant Jha Vs State Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4155
IPC-Sections 302, 201Jail Prisons Act, 2000-Section 48(3)Delhi Prison Rules, 2018-Rules 1270, 1272, 1273
High Courts28 Mar 2023Disposed Of
Nagesh Sharma Vs The State (N.C.T Of Delhi)
Delhi High Court · (2023) 03 DEL CK 4667
Code of Criminal Procedure, 1973-Sections 439, 482, 165Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(c), 29, 37, 37(1)(b)(ii), 41, 41(1), 41(2), 42, 42(1), 42(2), 43, 50, Chapter IV, Chapter VACopyright Act, 1957-Sections 63, 65
High Courts28 Mar 2023Dismissed
Manoj Paul Vs Delhi Metro Rail Corporation & Anr.
Delhi High Court · (2023) 03 DEL CK 4664
Indian Penal Code-Sections 34, 153(A), 384, 295(A), 504, 506, 509, 354(A)(I)(IV), 354D, 507, 392, 323Information Technology Act, 2000-Sections 66A, 66C, 66E, 43, 67(A), 66
High Courts28 Mar 2023Allowed
Jain Co-Operative Bank Ltd. Vs Puneet Jain & Ors.
Delhi High Court · (2023) 03 DEL CK 4672
Delhi Cooperative Societies Act, 2003-Sections 31, 32, 33, 66, 70, 71, 104, 105, 110, 112, 112(1)(k), 113, 114, 115, 116Code of Civil Procedure, 1908
High Courts28 Mar 2023
Indupal Kaur Sehgal Vs Dr. Davinder Pal Singh Rekhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4712
Code of Civil Procedure, 1908-Order VI Rule 17, VII Rule 14
High Courts28 Mar 2023Dismissed
AIIMS Vs MS S S Total Construction India Pvt Ltd
Delhi High Court · (2023) 03 DEL CK 4708
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2)(b)(ii), 34(2-A), 48, 48(2)(b)(ii), 75, 81, 31(3)
High Courts28 Mar 2023Disposed Of
M/S Vinucom Autochoice Cars Pvt. Ltd. Vs M/S Cars 24
Delhi High Court · (2023) 03 DEL CK 4702
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(1)Companies Act, 2013Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts28 Mar 2023Disposed Of
Birla Institute Of Technology And Science, Pilani Vs Maa Bhagwati Educational Society & Anr.
Delhi High Court · (2023) 03 DEL CK 4698
CPC-Order XXIII Rule 3
High Courts28 Mar 2023Partly Allowed
HDFC Bank Limited Vs Jagdish Lal Sharma
Delhi High Court · (2023) 03 DEL CK 4697
Finance Act, 2010-Section 76Finance Act, 2007-Section 65 (Sub-section 90(a)), 135, 83Finance Act, 1994-Section 68(1), 65, 68, 67, 68(2), 65(105), 83
High Courts28 Mar 2023Dismissed
Ashok Kumar & Anr Vs Shiv Shankar
Delhi High Court · (2023) 03 DEL CK 4781
CPC-Order 7 Rule 11
High Courts28 Mar 2023Disposed Of
Shukla Enterprises Private Limited Vs Assistant Commissioner Of Income Tax- Circle 22(2) Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4724
Income Tax Act, 1961-Section 148A(d), 148, 148A(b), 142(1)
High Courts28 Mar 2023
Sajakumar V & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4717
Constitution of India-Article 226, 14CCS (Leave) Rules-Leave Rule 72(A)
High Courts28 Mar 2023Disposed Of
Ela Chahar (Nauhwar) Vs Kapil Nauhwar
Delhi High Court · (2023) 03 DEL CK 4814
Code of Criminal Procedure, 1973-Section 125, 126(1)
High Courts28 Mar 2023Disposed Of
Vivo Mobile India Pvt. Ltd. Vs Directorate Of Enforcement
Delhi High Court · (2023) 03 DEL CK 4803
Prevention of Money-Laundering Act, 2002-Section 17(1A), 17, 8, 8(3), 26Income-tax Act, 1961-Section 132
High Courts28 Mar 2023Disposed Of
Urmil Properties And Investment Pvt Ltd Vs Registrar Of Companies & Ors.
Delhi High Court · (2023) 03 DEL CK 4802
Companies Act, 2013-Section 77(1), 82, 82(1), 83, 87Companies (Registration of Charges) Rules 2014-Rule 8(1)
High Courts28 Mar 2023Disposed Of
Dainik Samachar Ltd Through Its Director Mrs Kiran Chopra Vs The Registrar Of Newspaper For India Through The Press Registrar & Anr.
Delhi High Court · (2023) 03 DEL CK 4799
Press and Registration of Books Act, 1867-Section 5(2)(E), 6, 20Companies Act, 2013-Table F of Schedule 1
High Courts28 Mar 2023Disposed Of
Kathija Khatoon & Ors. Vs M/s UFC Projects Pvt Ltd & Ors.
Delhi High Court · (2023) 03 DEL CK 4751
Motor Vehicle Act, 1988-Section 173
High Courts28 Mar 2023Allowed
Asha Madan Alias Dolly Alias Asha Arora Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 03 DEL CK 4749
Cr.P.C.-Section 439IPC-Sections 420, 468, 471, 201, 506, 174A, 34