High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0007
Delhi Land Reforms Act, 1954 — Section 3(13), 81Delhi Development Act, 1957 — Section 9, 11Delhi Municipal Corporation Act, 1957 — Section 507
