CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2023

7,032 judgments · page 163 of 352

High Courts10 May 2023Disposed Of

Shaukat Vs State, Nct Of Delhi

Delhi High Court · (2023) 05 DEL CK 0069

Indian Penal Code, 1860 — Section 120B, 302, 394Code Of Criminal Procedure, 1973 — Section 161, 439Arms Act, 1959 — Section 25, 27
Read judgment
High Courts10 May 2023Dismissed

Kamal Rana Vs Anju Singh

Delhi High Court · (2023) 05 DEL CK 0061

Code Of Civil Procedure, 1908 — Section 151, Order 37 Rule 4Delhi Rent Control Rules, 1959 — Rule 22, 23Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 28B(8)
Read judgment
High Courts10 May 2023Disposed Of

Faheem Ahmed Vs State (Nct Of Delhi) And Anr

Delhi High Court · (2023) 05 DEL CK 0059

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 354, 354B, 376Code Of Criminal Procedure, 1973 — Section 164, 438, 482
Read judgment
High Courts10 May 2023Dismissed

Mohd. Farhan Vs State

Delhi High Court · (2023) 05 DEL CK 0056

Indian Penal Code, 1860 — Section 323, 341, 354, 354B, 354DCode Of Criminal Procedure, 1973 — Section 313, 397, 401, 482Evidence Act, 1872 — Section 134
Read judgment
High Courts10 May 2023Dismissed

Emmanuel William Vs Narcotics Control Bureau

Delhi High Court · (2023) 05 DEL CK 0055

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 3, 8(c), 21C, 23, 29, 37, 37(1)(b), 37(1)(b)(ii), 67
Read judgment
High Courts09 May 2023Dismissed

D.T.C. Vs Karamvir Singh

Delhi High Court · (2023) 05 DEL CK 1070

Constitution of India-Article 226Industrial Disputes Act, 1947-Section 33(2)(b), 17-B, 10(1)(c) and (d), 11ADelhi Road Transport law (Amendment) Act, 1971
Read judgment
High Courts09 May 2023Allowed

Poonam Kakkar Vs Vaishali & Anr.

Delhi High Court · (2023) 05 DEL CK 1075

CPC-Order XII Rule 6, XXXIX Rule 10Transfer of Property Act, 1882-Section 58(e), 106Delhi Rent Control Act, 1958
Read judgment