High Courts10 May 2023Disposed Of
Rakesh Kumar Vs The State (Govt. Ofnct Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1316
Cr.P.C-Section 482Indian Elec. Act (Amed) 2003-Sections 135/438
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 161 of 352
High Courts10 May 2023Disposed Of
Sh Ashish Chhabra & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1317
Indian Penal Code-Sections 498A, 406, 34Cr.P.C.-Section 156(3)
High Courts10 May 2023Disposed Of
Priyank @ Shanky & Ors. Vs State Through Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1318
Indian Penal Code-Section 498A, 406, 34Code of Criminal Procedure-Section 482Hindu Marriage Act-Section 13(B)
High Courts10 May 2023Disposed Of
Tofik Alam & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1319
IPC-Section 354, 323, 509, 34POCSO Act-Section 12CrPC-Section 482
High Courts10 May 2023Allowed
Khurshid Alam Vs Union Of Inida
Delhi High Court · (2023) 05 DEL CK 1415
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 May 2023Disposed Of
Harender Kumar @ Kake Vs State (NCT Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1427
Indian Penal Code, 1860-Sections 397/34 and 302/34Cr.P.C.-Section 161Indian Evidence Act-Section 65B
High Courts10 May 2023Dismissed
M/S Vindhya Vasini Construction Co Vs M/S Bharat Heavy Electricals Ltd
Delhi High Court · (2023) 05 DEL CK 1420
Arbitration and Conciliation Act, 1996-Section 7, 11(4), 11(5), 11(6), 11(6)(c), 11(6A), 11(6C), 12(5), 13 and 15
High Courts10 May 2023Disposed Of
Aditya N Prasad Vs Col Ajay Gautam & Ors.
Delhi High Court · (2023) 05 DEL CK 1453
High Courts10 May 2023Disposed Of
Nirmala Modi Vs BDR Builder Developers Pvt Ltd & Anr.
Delhi High Court · (2023) 05 DEL CK 1455
High Courts10 May 2023Dismissed
Jaspal Vs State
Delhi High Court · (2023) 05 DEL CK 1474
Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Sections 82, 83, 41, 313Indian Evidence Act, 1872-Section 106
High Courts10 May 2023Dismissed
Yogesh Sharma @ Yogi Vs State
Delhi High Court · (2023) 05 DEL CK 1479
Indian Penal Code, 1860-Section 302, 201, 34Indian Evidence Act-Section 106Cr.P.C.-Section 313, 164, 161
High Courts10 May 2023Dismissed
Rachana Vs Shreeram General Insurance Co. Ltd. & Ors.
Delhi High Court · (2023) 05 DEL CK 1491
Constitution of India-Article 226, 227Legal Services Authorities Act, 1987-Section 21, 20Court-fees Act, 1870
High Courts10 May 2023Disposed Of
Capt. Digvijay Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1492
Civil Aviation Requirements-Clause 6.2 of Section 5-'Air Safety', 5.1, 8.1, 8.2
High Courts10 May 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1494
High Courts10 May 2023Disposed Of
Satish Kumar Gaur Vs Principal District And Sessions Judge
Delhi High Court · (2023) 05 DEL CK 1481
High Courts10 May 2023Disposed Of
Kanchan Sinha Vs Government Of National Capital Territory Of Delhi
Delhi High Court · (2023) 05 DEL CK 1496
High Courts10 May 2023Disposed Of
Ramesh Abhishek Vs Lokpal Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1497
Lokpal and Lokayuktas Act, 2013-Section 2(e), 14, 20, 20(1) first proviso, 23Lokpal (Complaint) Rules, 2020-Rule 4Central Vigilance Commission Act, 2003-Section 3(1)
High Courts10 May 2023Disposed Of
Tamboli Tours And Travels Pvt. Ltd. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1499
High Courts10 May 2023Disposed Of
Praveen Bansal Vs Income Tax Officer Ward 29-1 & Anr.
Delhi High Court · (2023) 05 DEL CK 1530
Income Tax Act, 1961-Section 148A(d), 148A(b)
High Courts10 May 2023Dismissed
Emmanuel William Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 1524
Code of Criminal Procedure, 1973-Section 439NDPS Act-Section 3, 8(c), 21(c), 21C, 23, 29, 37, 37(i)(b)(ii), 67