High Courts10 May 2023Allowed
Faheem Ahmed & Anr. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1523
Cr.P.C.-Section 438, 482, 164IPC-Sections 323, 354, 354B, 376, 34Constitution of India-Article 21
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 162 of 352
High Courts10 May 2023Dismissed
Mohd. Farhan Vs State
Delhi High Court · (2023) 05 DEL CK 1564
Code of Criminal Procedure, 1973-Section 397, 401, 482, 313IPC-Section 323, 341, 354, 354-B, 354-DEvidence Act, 1872-Section 134
High Courts10 May 2023Dismissed
Sachin Arora Vs Manju Arora
Delhi High Court · (2023) 05 DEL CK 1575
Constitution of India-Article 226, 21, 14, 19(1)(f), 19(1)(g), 20(3) and 31Code of the Civil Procedure-Order XVI, 16 Rule 6Hindu Marriage Act-Section 13(1)(i)
High Courts10 May 2023Dismissed
Delhi Transport Corporation Vs Vinod Kumar
Delhi High Court · (2023) 05 DEL CK 1579
High Courts10 May 2023Partly Allowed
Reliance General Insurance Company Ltd Vs Farooq Khan & Anr.
Delhi High Court · (2023) 05 DEL CK 1580
Motor Vehicles Act 1988-Section 173
High Courts10 May 2023Disposed Of
PEC Limited Vs Sh. Dharam Veer Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1582
Payment of Gratuity Act, 1972
High Courts10 May 2023
Sh Dharam Singh Vs The Department Of Forest Amd Wildlife
Delhi High Court · (2023) 05 DEL CK 1583
High Courts10 May 2023Disposed Of
PEC Limited Vs Lal Mohan Yadav & Ors.
Delhi High Court · (2023) 05 DEL CK 1586
Payment of Gratuity Act, 1972
High Courts10 May 2023Disposed Of
PEC Limited Vs Sh Fateh Chand & Anr.
Delhi High Court · (2023) 05 DEL CK 1587
Payment of Gratuity Act, 1972
High Courts10 May 2023Disposed Of
PEC Limited Vs Sh Jagat Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1589
Payment of Gratuity Act, 1972
High Courts10 May 2023Allowed
Pallavi Deva & Anr. Vs Vijay Saxena
Delhi High Court · (2023) 05 DEL CK 1597
Code of Criminal Procedure Code-Section 125Code of Civil Procedure-Order XLI Rule 33
High Courts10 May 2023Disposed Of
Dinesh Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1663
High Courts10 May 2023Disposed Of
Amitabh Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1664
Border Security Group ‘A’ Recruitment Rules, 2017-Rule 12
High Courts10 May 2023Disposed Of
Colonel NC Dwivedi Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1665
Constitution of India-Article 309Army Act, 1950Army Rules, 1954
High Courts10 May 2023Disposed Of
Prajna Sarathi Jena Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1668
High Courts10 May 2023Allowed
Microsoft Technology Licensing LLC Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2023) 05 DEL CK 1722
Patents Act, 1970-Section 15, 2(1)(j), 3(k), 3(n)
High Courts10 May 2023Disposed Of
N K Sareen Vs The Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2023) 05 DEL CK 1762
High Courts10 May 2023
Ranbir Singh Sehrawat Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 05 DEL CK 1765
High Courts10 May 2023Disposed Of
Balkishan Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1789
IPC-Sections 302, 34, 120B
High Courts10 May 2023Disposed Of
Aamir & Anr Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0070
Indian Penal Code, 1860 — Section 283, 285, 287, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 482