High Courts09 May 2023Disposed Of
Ajit Saxena Vs Roshni Rajaram
Delhi High Court · (2023) 05 DEL CK 1141
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 164 of 352
High Courts09 May 2023Disposed Of
Mr. Sanjeev Kumar Bhakri & Ors. Vs Alembic Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1143
High Courts09 May 2023Dismissed
Unikil Pesticides Pvt. Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1198
Insecticides Act, 1968-Section 5, 5(5), 9(3), 9(3B), 9(4)Insecticides Rules-Rule 4Constitution of India-Article 226
High Courts09 May 2023Disposed Of
Sheevam Transolutions Pvt. Ltd. Vs Assistant Commissioner Of Income Tax Circle 22(2) Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1211
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts09 May 2023
Sanjay Jain (In JC) Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 1235
Prevention of Money Laundering Act, 2002-Section 26, 8SAFEMA
High Courts09 May 2023Dismissed
Union Of India & Ors. Vs Sh. Om Prakash & Ors.
Delhi High Court · (2023) 05 DEL CK 1242
High Courts09 May 2023Disposed Of
Shankar Lal Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1255
High Courts09 May 2023Disposed Of
Anil Bhai Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1256
High Courts09 May 2023Disposed Of
Employees State Insurance Corporation Vs Sh Randhir Prasad Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 1257
High Courts09 May 2023Disposed Of
Shri Mukul Sanwal Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1258
All India Service (Death-Cum-Retiral Benefits) Rules, 1958-Rule 5(1)
High Courts09 May 2023Disposed Of
Ravinder Kumar Yadav Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1259
High Courts09 May 2023Disposed Of
Vishesh Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1260
High Courts09 May 2023Disposed Of
Ramit Chhabra & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1301
IPC-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2), 13(ia), 13(ib)Contempt of Courts Act
High Courts09 May 2023Disposed Of
Sumer Sharma & Anr. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1290
CR.P.C.-Section 482IPC-Sections 354, 506, 34
High Courts09 May 2023Disposed Of
Naveen Pratap Singh Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1308
IPC-Section 354DCr.P.C.-Section 482Prevention of Corruption Act
High Courts09 May 2023Disposed Of
Himanshu Verma Vs State(Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1309
Cr.P.C-Section 482PC-Section 354
High Courts09 May 2023Disposed Of
Rajesh Kumar Sharma & Ors. Vs The State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1311
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 489A, 406, 34Hindu Marriage Act-Section 13(B)(1), 13(B)(2)
High Courts09 May 2023Disposed Of
Sh. Genda Ram Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1314
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 452, 323, 34, 308, 341
High Courts09 May 2023Allowed
Uma Kant Sadhav & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1360
National Monuments Authority (Conditions of Service of Chairman and Members of the Authority and Conduct of Business) Rules, 2011-Rule 3Ancient Monuments and Archaeological Sites and Remains (Amendments and Validation) Act, 2010-Section 20H, 20H(1)Central Civil Service (Revised Pay) Rules, 2016
High Courts09 May 2023Disposed Of
ITMA Hotels India Pvt Ltd Vs AWA Lighting Designers Inc & Anr.
Delhi High Court · (2023) 05 DEL CK 1414
Arbitration & Conciliation Act, 1996-Section 37, 8, 16