COURT ARCHIVE

Delhi High Court judgments, 2023

7,032 judgments · page 165 of 352

High Courts09 May 2023Dismissed

Ranjan Dhingra Vs Rotary International & Ors.

Delhi High Court · (2023) 05 DEL CK 1421

Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2Illinois General Not-for-Profit Corporation Act of 1986Indian Companies Act, 1956

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High Courts09 May 2023Allowed

Radnik Exports Vs Supertech Realtors Pvt Ltd

Delhi High Court · (2023) 05 DEL CK 1417

Arbitration and Conciliation Act, 1996-Section 11(6), 8, 11, 12, 34(2)(a), 34(2)(b), Schedule IV

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High Courts09 May 2023Dismissed

Delhi Metro Rail Corporation Ltd Vs MS Parasvnath Developers Ltd

Delhi High Court · (2023) 05 DEL CK 1439

Code of Civil Procedure, 1908-Order VII Rule 11 (a) and (d), VII Rule 11Arbitration and Conciliation Act, 1996-Section 73(3), 74, 30Limitation Act, 1963-Article 113

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High Courts09 May 2023

Ultratech Cement Limited Vs Union Of India & Ors.

Delhi High Court · (2023) 05 DEL CK 1487

NGT Act, 2010-Section 22

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High Courts09 May 2023Disposed Of

Indian Oil Corporation Ltd Vs Micro Small And Medium Enterprises Facilitation Council & Ors.

Delhi High Court · (2023) 05 DEL CK 1488

Medium Enterprises Development Act, 2006-Section 8, 8(1), 2(n)Limitation Act, 1963-Section 14Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993

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High Courts09 May 2023Disposed Of

Municipal Corporation Of Delhi Vs Triweni Enterprises

Delhi High Court · (2023) 05 DEL CK 1489

Micro, Small and Medium Enterprises Development Act, 2006-Section 8, 8(1), 2(n), 17, 18(2), 18(3), Chapter-VArbitration Act, 1996-Section 16, 80Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993

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High Courts09 May 2023Disposed Of

M/s. Quickdel Logistics Pvt. Ltd. Vs Delhi Arbitration Centre & Ors.

Delhi High Court · (2023) 05 DEL CK 1490

Micro Small and Medium Enterprises Development Act, 2006-Section 2(n), 8, 8(1)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993

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High Courts09 May 2023Disposed Of

Al Hatim Tours And Travels Pvt. Ltd. Vs Union Of India

Delhi High Court · (2023) 05 DEL CK 1495

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High Courts09 May 2023Dismissed

SEPCO Electric Power Construction Corporation Vs Power Mech Projects Ltd & Anr.

Delhi High Court · (2023) 05 DEL CK 1519

Arbitration and Conciliation Act, 1996-Section 9, 34, 36, 36(2), 36(3), 37Code of Civil Procedure, 1908-Order XLI, XLI Rule 1(3), 41 Rule 5, XLI Rule 5(5), Section 11

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High Courts09 May 2023Disposed Of