High Courts09 May 2023Disposed Of
Himanshu Verma Vs State(Govt Of Nct Of Delhi) And Anr.
Delhi High Court · (2023) 05 DEL CK 0491
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 167 of 352
High Courts09 May 2023Disposed Of
Genda Ram Vs State Of Nct Of Delhi And Ors.
Delhi High Court · (2023) 05 DEL CK 0490
Indian Penal Code, 1860 — Section 34, 308, 323, 341, 452Code Of Criminal Procedure, 1973 — Section 482
High Courts09 May 2023Disposed Of
Ramit Chhabra & Ors. Vs State (Nct) Of Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0489
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts09 May 2023Disposed Of
Rajesh Kumar Sharma & Ors. Vs State (N.C.T. Of Delhi) & Anr
Delhi High Court · (2023) 05 DEL CK 0488
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 482
High Courts09 May 2023Disposed Of
Rakesh And Ors Vs State And Anr.
Delhi High Court · (2023) 05 DEL CK 0487
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 482
High Courts09 May 2023Disposed Of
Naveen Pratap Singh Vs State Nct Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 0486
Indian Penal Code, 1860 — Section 354DCode Of Criminal Procedure, 1973 — Section 482
High Courts09 May 2023Disposed Of
Rajini Mishra Vs State Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0485
Indian Penal Code, 1860 — Section 288, 304A, 337
High Courts09 May 2023Disposed Of
Vishesh Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0484
High Courts09 May 2023Disposed Of
Employees State Insurance Corporation, Through Its Director General Vs Randhir Prasad Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 0483
High Courts09 May 2023Disposed Of
Ravinder Kumar Yadav Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0482
High Courts09 May 2023Dismissed
Union Of India & Ors. Vs Om Prakash & Ors.
Delhi High Court · (2023) 05 DEL CK 0481
High Courts09 May 2023Dismissed
Sanjay Jain (In JC) Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 0480
Prevention of Money Laundering Act, 2002 — Section 8, 26
High Courts09 May 2023Disposed Of
Sheevam Transolutions Pvt. Ltd. Vs Assistant Commissioner Of Income Tax Circle 22(2) Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0479
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts09 May 2023Disposed Of
Shankar Lal Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0478
High Courts09 May 2023Disposed Of
Anil Bhai Vs Commissioner Of Police & Ors
Delhi High Court · (2023) 05 DEL CK 0477
High Courts09 May 2023Disposed Of
Mukul Sanwal Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0476
All India Service (Death-Cum-Retiral Benefits) Rules, 1958 — Rule 5(1)
High Courts09 May 2023Dismissed
D.T.C. Vs Karamvir Singh
Delhi High Court · (2023) 05 DEL CK 0475
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(d), 11A, 17B, 33(2)(b)Delhi Road Transport Authority (Appointment and Service Conductors Regulations, 1952 — Section 15(2)
High Courts09 May 2023Disposed Of
Poonam Kakkar Vs Vaishali & Anr
Delhi High Court · (2023) 05 DEL CK 0474
Code of Civil Procedure, 1908 — Order 12 Rule 6, Order 39 Rule 10Transfer of Property Act, 1882 — Section 58(e), 106
High Courts09 May 2023Disposed Of
Ajit Saxena Vs Roshni Rajaram
Delhi High Court · (2023) 05 DEL CK 0473
High Courts09 May 2023Disposed Of
Jagdish Singh Vs Udayvir Singh And Ors
Delhi High Court · (2023) 05 DEL CK 0472
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2