High Courts09 May 2023Disposed Of
Sanjeev Kumar Bhakri & Ors Vs Alembic Limited & Anr
Delhi High Court · (2023) 05 DEL CK 0471
COURT ARCHIVE
Delhi High Court judgments, 2023
7,032 judgments · page 168 of 352
High Courts09 May 2023Dismissed
Unikil Pesticides Pvt. Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0470
Constitution of India, 1950 — Article 226Insecticides Rules, 1971 — Rule 4Insecticides Act, 1968 — Section 5, 5(5), 9, 9(3), 9(3B), 9(4)
High Courts09 May 2023
Ranjan Dhingra Vs Rotary International & Ors
Delhi High Court · (2023) 05 DEL CK 0463
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Indian Contract Act, 1872 — Section 23
High Courts09 May 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/S Bharat Hotels Ltd.
Delhi High Court · (2023) 05 DEL CK 0462
Income Tax Act, 1961 — Section 14A
High Courts09 May 2023Disposed Of
M/S At Enterprises Vs M/S Piccadily Hotels Pvt. Ltd. & Ors
Delhi High Court · (2023) 05 DEL CK 0461
Code of Civil Procedure, 1908 — Order 7 Rule 10
High Courts09 May 2023Disposed Of
Pravesh Kumar Mandal Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0460
High Courts09 May 2023Disposed Of
Himmat Singh & Ors Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0459
High Courts09 May 2023Disposed Of
Ravi Prakash Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0458
High Courts09 May 2023Dismissed
Vistra ITCL(India) Limited & Anr. Vs Lalit Kumar Jain & Ors.
Delhi High Court · (2023) 05 DEL CK 0036
Code Of Civil Procedure, 1908 — Order 21 Rule 41Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 May 2023Dismissed
Union Of India Vs Reliance Industries Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 0035
Constitution Of India, 1950 — Article 14, 39(b), 73, 297Petroleum and Natural Gas Rules, 1959 — Rule 5, 7, 19, 19(c), 27, 28, 30, 31, 32A, 33Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(1)(f), 11, 11(12)(b), 16, 18, 34, 34(2A), 34(2)(b)(ii), 42, 48, 75, 81
High Courts08 May 2023Disposed Of
Pr. Commissioner Of Income Tax -Central-1 Vs SMC Power Generation Ltd.
Delhi High Court · (2023) 05 DEL CK 1195
Income Tax Act, 1961-Section 68, 143(3), 263
High Courts08 May 2023Disposed Of
P. Sarath Chandra Reddy Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 1300
PMLA-Section 4, 45, 45(1), 45-ASEBI Act-Section 24Code of Criminal Procedure-Section 437, 439
High Courts08 May 2023Disposed Of
Sh. Vineet Taneja & Ors. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1303
Cr.P.C.-Sections 482, 125IPC-Sections 498A, 406, 34DV Act-Section 12
High Courts08 May 2023Dismissed
Rupinder Kaur Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1361
Constitution of India-Article 311, 311(2)
High Courts08 May 2023Dismissed
Tarun Alias Cheetah Vs State
Delhi High Court · (2023) 05 DEL CK 1430
Indian Penal Code, 1860-Section 302/34, 302Arms Act-Section 25Code of Criminal Procedure, 1973-Section 313, 174, 161, 162, 311
High Courts08 May 2023Disposed Of
Vijender Kumar Vs New Delhi Municipal Committee
Delhi High Court · (2023) 05 DEL CK 1449
High Courts08 May 2023Disposed Of
The Northern India Zonal Assesmbly Of The Mar Thoma Church Through Its Treasurar Vs Income Tax Officer (Exemptions) & Anr.
Delhi High Court · (2023) 05 DEL CK 1532
Income Tax Act, 1961-Sections 11, 12, 13(1)(b)
High Courts08 May 2023Disposed Of
The Northern India Zonal Assesmbly Of The Mar Thoma Church Vs Income Tax Officer (Exemptions) & Anr.
Delhi High Court · (2023) 05 DEL CK 1533
Income Tax Act, 1961-Sections 11, 12, 13(1)(b)
High Courts08 May 2023Partly Allowed
Suresh Kumar Vs Municipal Corporation Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1602
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 8, 21
High Courts08 May 2023Disposed Of
Smt. Ritu Manoj Prithiani Vs Sh. Manoj Dharamdas Prithiani
Delhi High Court · (2023) 05 DEL CK 1629
Code of Criminal Procedure, 1973-Section 397, 401, 125Indian Majority Act, 1875Indian Divorce Act, 1869-Section 36