High Courts07 Jan 2022Disposed Of
Radharani Panda Vs Union Of India & Anr.
Delhi High Court · (2022) 01 DEL CK 0047
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 131 of 134
High Courts07 Jan 2022Disposed Of
Modi-Mundipharma Beauty Products Private Limited Vs S.M Enterprises Through Its Proprietor & Anr
Delhi High Court · (2022) 01 DEL CK 0046
Arbitration And Conciliation Act, 1996 — Section 9, 11(5), 12, 14, 16
High Courts07 Jan 2022Disposed Of
Yogesh Kumar Saxena & Ors Vs Union Of India & Ors
Delhi High Court · (2022) 01 DEL CK 0045
High Courts07 Jan 2022Disposed Of
VST Industries Limited Vs Rudra Ventures Private Limited & Ors
Delhi High Court · (2022) 01 DEL CK 0043
Trade Marks Act, 1999 — Section 17
High Courts06 Jan 2022Disposed Of
Rites Ltd. Vs Apex Construction Company Through Its Managing Director & Anr
Delhi High Court · (2022) 01 DEL CK 0093
Arbitration And Conciliation Act, 1996 — Section 2(1)(f), 11, 11(9), 34, 37
High Courts06 Jan 2022Dismissed
Atul Dhariya Vs Union Of India & Ors.
Delhi High Court · (2022) 01 DEL CK 0068
High Courts06 Jan 2022
Hansraj And Ors Vs Employees State Insurance Corporation And Ors.
Delhi High Court · (2022) 01 DEL CK 0067
High Courts06 Jan 2022Dismissed
Vishal Bhutani Vs State And Anr
Delhi High Court · (2022) 01 DEL CK 0064
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 448, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 82, 83, 439, 439(2)
High Courts06 Jan 2022Disposed Of
Harshit Dhawan Vs Chander Shekhar Dhawan & Anr
Delhi High Court · (2022) 01 DEL CK 0063
Indian Partnership Act, 1932 — Section 40, 43, 46Arbitration And Conciliation Act, 1996 — Section 9, 9(2), 11, 17
High Courts06 Jan 2022
Mohan Prasad (Since Deceased) Through His Lrs Sh. Yogesh & Ors Vs Employees State Insurance Corporation & Anr
Delhi High Court · (2022) 01 DEL CK 0062
High Courts06 Jan 2022
Satula Devi Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2022) 01 DEL CK 0061
Guardians And Wards Act, 1890 — Section 41(4)
High Courts06 Jan 2022Disposed Of
Mohammed Isham Vs Union Of India And Ors
Delhi High Court · (2022) 01 DEL CK 0060
Central Industrial Security Force Rules, 2001 — Rule 61(2)
High Courts06 Jan 2022Dismissed
Dr. Subramanian Swamy Vs Union Of India & Ors
Delhi High Court · (2022) 01 DEL CK 0042
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jan 2022Allowed
Major Suresh Yadav Vs Jugal Uppal & Ors
Delhi High Court · (2022) 01 DEL CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 9 Rule 11, Order 9 Rule 13Delhi High Court (Original Side) Rules, 2018 — Rule 6Delhi Public Gambling Act, 1955 — Section 3, 4
High Courts06 Jan 2022Disposed Of
Hindustan Petroleum Corporation Ltd Vs M/S Dhampur Sugar Mills Ltd
Delhi High Court · (2022) 01 DEL CK 0040
Arbitration And Conciliation Act, 1996 — Section 23(3), 34Indian Contract Act, 1872 — Section 73, 74
High Courts06 Jan 2022Disposed Of
Hamdard National Foundation (India) & Anr. Vs Sadar Laboratories Pvt. Limited
Delhi High Court · (2022) 01 DEL CK 0021
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(zg), 9(a), 9(c), 11, 15(1), 28, 29, 124, 124(1)(b)(i), 124(5)
High Courts05 Jan 2022
Tinimo Efere Wowo Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2022) 01 DEL CK 0099
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viid), 9, 9A, 21, 25A, 37, 50Indian Penal Code, 1860 — Section471Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2022Dismissed
P.S. Hooda (Deceased) Through: Legal Representative/Wife Mrs. Anita Hooda Vs Union Of India & Anr
Delhi High Court · (2022) 01 DEL CK 0098
Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8, 8(a), 8(e)Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4, 7, 7(2)
High Courts05 Jan 2022Dismissed
Kavita Tushir Vs Pushpraj Dalal
Delhi High Court · (2022) 01 DEL CK 0097
Constitution Of India, 1950 — Article 227CodeOf Civil Procedure, 1908 — Order 7 Rule 11Income Tax Act, 1961 — Section 269SS, 269T
High Courts05 Jan 2022Disposed Of
M/S. Sheena Overseas Pvt Ltd & Anr Vs Assets Care & Reconstruction Enterprise Ltd. (ACRE)
Delhi High Court · (2022) 01 DEL CK 0096