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Delhi High Court judgments, 2022

2,662 judgments · page 130 of 134

High Courts10 Jan 2022Allowed

Sumer Singh Salkan Vs Vikram Singh Mann & Ors

Delhi High Court · (2022) 01 DEL CK 0074

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80, Order 1 Rule 10, Order 1 Rule 10(2), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Indian Penal Code, 1860 — Section 34, 406, 498A
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High Courts07 Jan 2022Disposed Of

Poonam Sethi Vs Sanjay Sethi

Delhi High Court · (2022) 01 DEL CK 0058

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24, 25, 26, 28(2)Family Courts Act, 1984 — Section 19(1)Hindu Adoption And Maintenance Act, 1956 — Section 3(b)(ii), 20, 20(3), 21(v)
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High Courts07 Jan 2022Dismissed

Mohd. Afsar Vs State

Delhi High Court · (2022) 01 DEL CK 0050

Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12(3)Indian Penal Code, 1860 — Section 343, 363, 366, 375, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 4
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