High Courts12 Jan 2022Allowed
Ram Kishan Vs Satya Vir Singh (Since Deceased) Thr Lrs & Anr
Delhi High Court · (2022) 01 DEL CK 0127
Delhi Rent Control Act, 1958 — Section 14(1)(e)
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 129 of 134
High Courts12 Jan 2022Allowed
National Highways Authority Of India Vs M/S Hindustan Construction Co Ltd.
Delhi High Court · (2022) 01 DEL CK 0126
Arbitration And Conciliation Act, 1996 — Section 23, 24, 34, 34(2A)Indian Contract Act, 1872 — Section 73
High Courts12 Jan 2022Dismissed
Principal Commissioner Of Income Tax (Central) � 3 Vs Ishwar Chand Mittal
Delhi High Court · (2022) 01 DEL CK 0125
Income Tax Act, 1961 — Section 148, 153A
High Courts12 Jan 2022Dismissed
Commissioner Of Income Tax (Exemptions) Delhi Vs India Trade Promotion Organisation
Delhi High Court · (2022) 01 DEL CK 0124
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 2(15), 10(23C)(iv), 11, 12
High Courts12 Jan 2022Disposed Of
M/S AEE Engineeers And Contactors & Anr. Vs IGNOU Through Its Vice Chancellor
Delhi High Court · (2022) 01 DEL CK 0085
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts12 Jan 2022Disposed Of
Bhaskar Industries Pvt. Ltd. & Anr Vs National Textile Corporatio Ld & Anr
Delhi High Court · (2022) 01 DEL CK 0084
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts12 Jan 2022Dismissed
Gain Chand @ Rahul Vs State Govt. Of Nct, Delhi
Delhi High Court · (2022) 01 DEL CK 0083
Indian Penal Code, 1860 — Section307, 320Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts12 Jan 2022Disposed Of
Gautam Pathak Vs East Delhi Municipal Corporation
Delhi High Court · (2022) 01 DEL CK 0082
High Courts12 Jan 2022Disposed Of
Ahmed Ali Vs Bses Yamuna Power Ltd & Ors
Delhi High Court · (2022) 01 DEL CK 0081
Waqf Act, 1995 — Section 56
High Courts12 Jan 2022Allowed
M/S Doro Designs Pvt Ltd Vs M/S Radium Creation Ltd
Delhi High Court · (2022) 01 DEL CK 0080
CodeOf Civil Procedure, 1908 —Section 20, Order 7 Rule 10, Order 7 Rule 11
High Courts12 Jan 2022Dismissed
Rahul Wadhwani & Anr. Vs Rajesh Anand
Delhi High Court · (2022) 01 DEL CK 0079
CodeOf Civil Procedure, 1908 —Order 23 Rule 3, Order 39 Rule 10Indian Penal Code, 1860 — Section354
High Courts12 Jan 2022Allowed
Vikas Chaudhary Vs Union Of India And Ors
Delhi High Court · (2022) 01 DEL CK 0075
Constitution Of India, 1950 — Article 21, 226
High Courts11 Jan 2022Dismissed
Suresh Kumar Vs Sports Authority Of India And Anr
Delhi High Court · (2022) 01 DEL CK 0089
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2022Dismissed
M/S. Indo International Tobacco Ltd Vs Vivek Prasad, Additional Director General, DGGI & Ors
Delhi High Court · (2022) 01 DEL CK 0088
Constitution Of India, 1950 — Article 246A, 254, 279A(2), 279A(6), 279A(70, 279A(11)Central Goods and Services Tax Act, 2017 — Section 2(91),3, 4, 5, 6, 6(1), 6(2), 6(2)(a), 6(2)(b), 54, 67, 70, 73, 74, 83, 168Integrated Goods and Services Tax Act, 2017 — Section 3
High Courts11 Jan 2022Dismissed
Gail (India) Ltd. Vs M/S Gupta Bros (India)
Delhi High Court · (2022) 01 DEL CK 0087
Arbitration And Conciliation Act, 1996 — Section 11, 34
High Courts11 Jan 2022
Commissioner Of Income Tax Vs India Trade Promotion Organisation
Delhi High Court · (2022) 01 DEL CK 0086
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 2(15), 10(23C)(iv), 11, 12
High Courts11 Jan 2022Disposed Of
Lava International Ltd. Vs M/S Rally Infra Pvt. Ltd
Delhi High Court · (2022) 01 DEL CK 0078
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts11 Jan 2022Disposed Of
Mithlesh Jain Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2022) 01 DEL CK 0077
Indian Succession Act, 1925 — Section 276
High Courts11 Jan 2022Disposed Of
Pramod Vs State
Delhi High Court · (2022) 01 DEL CK 0076
Indian Penal Code, 1860 — Section 34, 186, 332, 333Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2022Dismissed
Air Customs Vs Shail Anand And Anr
Delhi High Court · (2022) 01 DEL CK 0090
Code Of Criminal Procedure, 1973 — Section 482Customs Act, 1962 — Section 108, 123, 132, 135