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Delhi High Court judgments, 2022

2,662 judgments · page 127 of 134

High Courts18 Jan 2022Dismissed

J.S.Arora Vs D.V.C. & Ors

Delhi High Court · (2022) 01 DEL CK 0141

Constitution Of India, 1950 — Article 14, 16, 226, 235, 311, 311(2)Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 55BDamodar Valley Corporation Act, 1948 — Section 59, 60
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High Courts18 Jan 2022Disposed Of

Shahrukh Vs State

Delhi High Court · (2022) 01 DEL CK 0140

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts18 Jan 2022Disposed Of

Mohd. Faisal Vs State

Delhi High Court · (2022) 01 DEL CK 0139

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts18 Jan 2022Disposed Of

Rashid @ Raja Vs State

Delhi High Court · (2022) 01 DEL CK 0138

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts18 Jan 2022Disposed Of

Parvez Vs State

Delhi High Court · (2022) 01 DEL CK 0137

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts18 Jan 2022Disposed Of

Mohd. Tahir Vs State

Delhi High Court · (2022) 01 DEL CK 0136

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts18 Jan 2022Disposed Of

Mohd. Shoaib @ Chutwa Vs State

Delhi High Court · (2022) 01 DEL CK 0135

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436, 436ACode Of Criminal Procedure, 1973 — Section 161, 437(1), 439(1)
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High Courts17 Jan 2022Disposed Of

Parveen Kumar Vs State

Delhi High Court · (2022) 01 DEL CK 0115

Indian Penal Code, 1860 — Section 90, 323, 363, 375, 376, 377, 420, 506Code Of Criminal Procedure, 1973 — Section 164, 439, 482Schedule Caste and Schedule Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(v)
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High Courts17 Jan 2022Disposed Of

Sunder Singh Bhati Vs State

Delhi High Court · (2022) 01 DEL CK 0114

Indian Penal Code, 1860 — Section 120B, 174A, 406, 409, 420, 471Code Of Criminal Procedure, 1973 — Section 41A, 161, 437, 439
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