High Courts20 Jan 2022Disposed Of
Evam Constructions Pvt Ltd. Vs WEI Grow Hotel Concepts Pvt Ltd Kylin & Ors
Delhi High Court · (2022) 01 DEL CK 0142
Arbitration And Conciliation Act, 1996 — Section 11, 12, 29A, 29A(4)
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 126 of 134
High Courts19 Jan 2022Dismissed
Jayabrata Bose Vs Union Of India & Anr
Delhi High Court · (2022) 01 DEL CK 0167
Constitution Of India, 1950 — Article 14House Rent Allowance Rules — Rule 5(c)(iii)
High Courts19 Jan 2022Dismissed
Capital Land Builders Pvt Ltd & Ors. Vs Shiv Kumar Jindad & Ors
Delhi High Court · (2022) 01 DEL CK 0153
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts19 Jan 2022Dismissed
Fajalur Rahaman Vs I.P.G.C.L. Through Its Managing Director And Ors.
Delhi High Court · (2022) 01 DEL CK 0152
Constitution Of India, 1950 — Article 226, 311, 311(1)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 2(a), 2(g), 11, 11(i), 11(ii), 11(iii), 11(iv), 11(v), 11(vi), 11(vii), 11(viii), 11(ix), 13, 13(2), 14
High Courts19 Jan 2022Disposed Of
Gita Rattan International Business School Vs North Delhi Municipal Corporation And Ors
Delhi High Court · (2022) 01 DEL CK 0151
High Courts19 Jan 2022Dismissed
Pr. Commissioner Of Income Tax (Central)- 3, New Delhi Vs M/S Agson Global Pvt. Ltd.
Delhi High Court · (2022) 01 DEL CK 0150
Income Tax Act, 1961 — Section 68, 132(4), 133(6), 139(1), 143(3), 145(3), 153A, 260AMotor Vehicles Act, 1988 — Section 43A, 47
High Courts19 Jan 2022Disposed Of
M/S City X-Ray And Scan Clinic (P) Ltd Vs Medeor Hospital Ltd.
Delhi High Court · (2022) 01 DEL CK 0149
Arbitration And Conciliation Act, 1996 — Section 9, 11, 12
High Courts19 Jan 2022Dismissed
Om Prakash Meena Vs Union Of India And Ors
Delhi High Court · (2022) 01 DEL CK 0148
High Courts19 Jan 2022Disposed Of
EX HC GD Ganga Singh Vs Union Of India And Others
Delhi High Court · (2022) 01 DEL CK 0147
High Courts19 Jan 2022Disposed Of
Anil Syal Vs Union Bank Of India & Ors
Delhi High Court · (2022) 01 DEL CK 0146
Insolvency and Bankruptcy Code, 2016 — Section 94, 94(1), 96, 97, 99, 100
High Courts18 Jan 2022Disposed Of
Teenu & Anr. Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2022) 01 DEL CK 0168
Indian Penal Code, 1860 — Section 366Code Of Criminal Procedure, 1973 — Section 164
High Courts18 Jan 2022Dismissed
Komal Rastogi Vs Directoral General Central Reserve Police Force
Delhi High Court · (2022) 01 DEL CK 0162
High Courts18 Jan 2022Dismissed
Gaurav Dalal Vs Union Of India, Ministry Of Home Affairs & Anr
Delhi High Court · (2022) 01 DEL CK 0161
Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 21
High Courts18 Jan 2022Disposed Of
Rahul Bhardwaj & Anr. Vs State & Ors.
Delhi High Court · (2022) 01 DEL CK 0160
Constitution Of India, 1950 — Article 14
High Courts18 Jan 2022Dismissed
Harnam Dass Luthra (Now Deceased Through His Legal Heirs) Vs Usha Chauhan
Delhi High Court · (2022) 01 DEL CK 0159
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(b)
High Courts18 Jan 2022Dismissed
Sanser Pal Singh Vs Honble Delhi Court And Ors
Delhi High Court · (2022) 01 DEL CK 0157
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2022Disposed Of
M/S. Krishna Fashion Vs Union Of India & Ors
Delhi High Court · (2022) 01 DEL CK 0156
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 86A(3)Central Goods and Services Tax Act, 2017 — Section 62, 63, 64, 67, 73, 74, 83(2)
High Courts18 Jan 2022Dismissed
Brig SK Gupta Retd Mr04965-P Vs Union Of India & Ors.
Delhi High Court · (2022) 01 DEL CK 0155
Constitution Of India, 1950 — Article 21Army Act, 1950 — Section 122(1)(b), 122(1)(c), 123, 123(2)
High Courts18 Jan 2022Disposed Of
Akhilesh Singh And Ors Vs Union Of India & Ors
Delhi High Court · (2022) 01 DEL CK 0154