High Courts03 Jan 2022
Vijay Kumar Nagpal Vs Parveen Kumar Nagpal
Delhi High Court · (2022) 01 DEL CK 0002
Code Of Civil Procedure, 1908 — Order 9, Section 151
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Delhi High Court judgments, 2022
2,662 judgments · page 134 of 134
High Courts03 Jan 2022
Neelam Batra Vs V. Ramchandra Rao
Delhi High Court · (2022) 01 DEL CK 0001
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 1(2), Order 37 Rule 3, Order 37 Rule 3(5)Transfer Of Property Act, 1882 — Section 55, 55(6)(b)