High Courts04 Jan 2022Disposed Of
Great Getsby Club Of India Regd Vs Delhi Development Authority
Delhi High Court · (2022) 01 DEL CK 0018
Arbitration And Conciliation Act, 1996 — Section 9, 12, 17, 21
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 133 of 134
High Courts04 Jan 2022Disposed Of
Ramesh Chandra Vs East Delhi Municipal Corporation
Delhi High Court · (2022) 01 DEL CK 0017
High Courts04 Jan 2022Dismissed
Future Retail Ltd Vs Amazon.Com Nv Investment Holdings Llc & Ors.
Delhi High Court · (2022) 01 DEL CK 0016
Constitution Of India, 1950 — Article 226, 227Arbitration And Conciliation Act, 1996 — Section 5, 16, 18, 19, 19(2), 32(2)(C), 37, 37(2)
High Courts04 Jan 2022Disposed Of
Simrit Singh Vs M/S Global Coordinates
Delhi High Court · (2022) 01 DEL CK 0012
Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 39 Rule 10
High Courts04 Jan 2022Disposed Of
Ankit Vs State (Nct Of Delhi)
Delhi High Court · (2022) 01 DEL CK 0008
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 428, 482Indian Penal Code, 1860 — Section 34, 307
High Courts03 Jan 2022
Inter Ikea Systems B V Vs Italica Floor Tiles Pvt. Ltd. & Anr
Delhi High Court · (2022) 01 DEL CK 0044
Code Of Civil Procedure, 1908 — Order 9 Rule 13Trade Marks Act, 1999 — Section 29, 29(5)
High Courts03 Jan 2022Dismissed
Swatantra Kumar Jaysawal Vs State & Anr.
Delhi High Court · (2022) 01 DEL CK 0039
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 323, 376, 376(2), 506
High Courts03 Jan 2022Dismissed
Avin Dalal Vs Union Of India & Ors.
Delhi High Court · (2022) 01 DEL CK 0038
High Courts03 Jan 2022Dismissed
Bela Goyal Proprietor Of Ispat Sangrah (India) Vs VIIPL - MIPL JV (Jaipur) & Ors
Delhi High Court · (2022) 01 DEL CK 0037
Code Of Civil Procedure, 1908 — Section 20, 151, Order 1 Rule 10, Order 39 Rule 4, Order 38 Rule 5Limitation Act, 1963 — Section 18(1), 19Negotiable Instruments Act, 1881 — Section 5, 6
High Courts03 Jan 2022Dismissed
Nitin Kumar Jain Vs Union Of India & Ors.
Delhi High Court · (2022) 01 DEL CK 0036
High Courts03 Jan 2022Disposed Of
Rahul Bhandare & Ors Vs A2 Interiors Product Pvt. Ltd.
Delhi High Court · (2022) 01 DEL CK 0035
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5
High Courts03 Jan 2022Allowed
Vandana Singh Vs Satish Kumar
Delhi High Court · (2022) 01 DEL CK 0020
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts03 Jan 2022Disposed Of
HDFC Ltd Vs Anukaran Malik
Delhi High Court · (2022) 01 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 115, 151, Order 18 Rule 17
High Courts03 Jan 2022Disposed Of
Siddhi Enterprises Vs Rajesh Projects India Pvt Ltd
Delhi High Court · (2022) 01 DEL CK 0014
Insolvency And Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d)
High Courts03 Jan 2022Disposed Of
Bhikam Masih Vs M/S Trig Detectives Pvt. Ltd
Delhi High Court · (2022) 01 DEL CK 0013
High Courts03 Jan 2022Disposed Of
Dr Sanjeev Kumar Rasania Vs CBI & Ors
Delhi High Court · (2022) 01 DEL CK 0007
Code Of Criminal Procedure, 1973 — Section 227, 362, 482Indian Penal Code, 1860 — Section 120, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts03 Jan 2022Dismissed
Air Customs Vs Begaim Akynova
Delhi High Court · (2022) 01 DEL CK 0006
Constitution Of India, 1950 — Article 136, 226, 227Customs Act, 1962 — Section 11A, 77, 79, 102, 108, 110, 111, 113, 132, 135, 135(1)(a), 135(1)(iii), 135(1)(b), 137(3)Code Of Criminal Procedure, 1973 — Section 265A, 265A(2), 265B, 265C, 265D, 265E, 265E(d), 265F, 265G, 265H, 265I, 265K, 482
High Courts03 Jan 2022Dismissed
Charu Soneja Vs State (Nct Of Delhi) And Ors
Delhi High Court · (2022) 01 DEL CK 0005
Code Of Criminal Procedure, 1973 — Section 91, 164, 173(8), 438, 439(2), 482Indian Penal Code, 1860 — Section 34, 354, 354A, 354B, 406, 498A, 506, 509
High Courts03 Jan 2022Disposed Of
Mohd Saddique Vs BSES Rajdhani Power Limited & Ors
Delhi High Court · (2022) 01 DEL CK 0004
High Courts03 Jan 2022
Jindal Stainless (Hisar) Ltd Vs Sourabh Jinal & Ors.
Delhi High Court · (2022) 01 DEL CK 0003
Code Of Civil Procedure, 1908 — Order 8 Rule 1A(3)