Code Of Civil Procedure, 1908 — Section 16, 20, Order 39 Rule 1, Order 39 Rule 2, Order 2 Rule 2, Order 39 Rule 4Registration Act, 1908 — Section 17, 49Companies Act, 1956 — Section 2(47), 4, 4(3)

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High Courts08 Jan 2020Disposed Of

Shyam Lal & Anr Vs Vijai Shri (P) Ltd

Delhi High Court · (2020) 01 DEL CK 0064

Delhi Rent Control Act, 1958 — Section 14(1)(e), 27

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High Courts08 Jan 2020Disposed Of

Mani Arora & Ors Vs Renu Mehta & Anr

Delhi High Court · (2020) 01 DEL CK 0063

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High Courts08 Jan 2020Dismissed

University Of Delhi Vs G.P.Mittal & Anr

Delhi High Court · (2020) LabLR 362

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High Courts08 Jan 2020Disposed Of

Naresh Kumar Vs Presiding Officer Labour Court &Anr

Delhi High Court · (2020) 01 DEL CK 0061

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High Courts08 Jan 2020Allowed

Sanjay Mahalwal Vs State Of Nct Of Delhi

Delhi High Court · (2020) 01 DEL CK 0060

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 363, 376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 35

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High Courts08 Jan 2020Allowed

Aakash Verma Vs State

Delhi High Court · (2020) 1 AD(Delhi) 513

Code Of Criminal Procedure, 1973 — Section 39, 376Indian Penal Code, 1860 — Section 328, 376

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High Courts08 Jan 2020Disposed Of

Nanak Chand & Anr Vs New India Assurance Co Ltd & Ors

Delhi High Court · (2020) 01 DEL CK 0058

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High Courts08 Jan 2020Disposed Of

Pardeep Kumar Singhal & Anr Vs Vijai Shri (P) Ltd

Delhi High Court · (2020) 01 DEL CK 0046

Delhi Rent Control Act, 1958 — Section 14(1)(e), 27

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High Courts08 Jan 2020Allowed

Rajneesh & Ors Vs State & Anr.

Delhi High Court · (2020) 01 DEL CK 0029

Indian Penal Code, 1860 — Section 34, 406, 498A

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High Courts08 Jan 2020Dismissed

Sivkan Educational Society Vs Delhi Development Authority And Ors

Delhi High Court · (2020) 01 DEL CK 0027

Constitution of India, 1950 — Article 166(1), 226Delhi Development Authority (Disposal of Nazul Land) Amendment Rules, 2006 — Rule 1(2)Delhi Development Authority (Disposal of Nazul Land) Rules, 1981 — Rule 5, 20

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High Courts07 Jan 2020Dismissed