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Delhi High Court judgments, 2020

3,318 judgments · page 166 of 166

High Courts06 Jan 2020Allowed

Pankaj & Anr Vs State

Delhi High Court · (2020) 01 DEL CK 0019

Code Of Criminal Procedure, 1973 — Section 428Indian Penal Code, 1860 — Section 34, 304I, 392, 397, 411, 506
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High Courts06 Jan 2020Dismissed

Central Bureau Of Investigation Vs M P Gupta & Ors

Delhi High Court · (2020) 2 RCR(Criminal) 666

Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(i), 13(1)(d)(2), 13(1)(d)(3), 13(2)
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High Courts06 Jan 2020Disposed Of

Ajay Dika Vs Shalu & Anr

Delhi High Court · (2020) 01 DEL CK 0016

Code Of Criminal Procedure, 1973 — Section 125Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20, 22, 23
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High Courts06 Jan 2020Disposed Of

Union Of India & Ors Vs Munni Devi

Delhi High Court · (2020) 2 SCT 11

Central Civil Services (Temporary Service) Rules, 1965 — Rule 10(2)Posts and Telegraph Financial Hand Book, Volume-1 — Rule 267Post and Telegraphs Ministerial Manual Establishment — Rule 154(a)
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High Courts06 Jan 2020Dismissed

Naseem Vs State

Delhi High Court · (2020) 01 DEL CK 0008

Indian Penal Code, 1860 — Section 3, 34, 392, 394, 397Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 65B
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High Courts06 Jan 2020Dismissed

Rais @ Lala Vs State (Nct Of Delhi)

Delhi High Court · (2020) 267 DLT 548

Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 6Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
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High Courts06 Jan 2020Dismissed

Mohd. Ali & Anr Vs State

Delhi High Court · (2020) 266 DLT 375

Constitution of India, 1950 — Article 136Negotiable Instruments Act, 1881 — Section 138, 142, 142A, 142A(1), 142A(2), 145(2)Companies Act, 1956 — Section 25
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High Courts06 Jan 2020Dismissed

Naresh @ Pappu Pager Vs State

Delhi High Court · (2020) 01 DEL CK 0004

Indian Penal Code, 1860 — Section 34, 392, 393, 394, 397, 411Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
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High Courts06 Jan 2020Dismissed

Akhtar Ahmad Vs State

Delhi High Court · (2020) 1 RCR(Criminal) 694 : (2020) 267 DLT 129

Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(m), 5(p), 6, 10Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts06 Jan 2020Disposed Of

Abid Vs State

Delhi High Court · (2020) 01 DEL CK 0002

Indian Penal Code, 1860 — Section 379, 390, 392, 394, 397, 411, 506, 511Code Of Criminal Procedure, 1973 — Section 313
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High Courts06 Jan 2020Dismissed

Shashi @ Sachin Vs State

Delhi High Court · (2020) 268 DLT

Indian Penal Code, 1860 — Section 307, 394, 397, 398, 411Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
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