COURT ARCHIVE

Delhi High Court judgments, 2020

3,318 judgments · page 165 of 166

High Courts07 Jan 2020

Kiran Lohia Vs State & Ors

Delhi High Court · (2020) 01 DEL CK 0013

Constitution of India, 1950 — Article 32, 136, 141, 144, 215, 226Contempt of Courts Act, 1971 — Section 2(b), 2(c), 2(c)(ii), 2(c)(iii), 12, 12(1), 19(2), 19(2)(c)Code of Civil Procedure, 1908 — Section 47

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High Courts06 Jan 2020Disposed Of

Well Protect Manpower Pvt. Ltd Vs Delhi Development Authority And Ors

Delhi High Court · (2020) 01 DEL CK 0366

Constitution of India, 1950 — Article 226General Financial Rules, 2005 — Rule 160, 160(xiv)

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High Courts06 Jan 2020

Shenzhen Shandong Nuclear Power Construction Company Limited Vs Vedanta Limited

Delhi High Court · (2020) 01 DEL CK 0190

Code Of Civil Procedure, 1908 — Order 21 Rule 1Arbitration And Conciliation Act, 1996 — Section 9

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High Courts06 Jan 2020Disposed Of

Himanshu Vs East Delhi Municipal Corporation And Ors

Delhi High Court · (2020) 01 DEL CK 0113

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High Courts06 Jan 2020Disposed Of

Harsh Goyal Vs Union Of India & Ors

Delhi High Court · (2020) 01 DEL CK 0112

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High Courts06 Jan 2020Disposed Of

Avinash Chand Gupta Vs Union Of India And Ors

Delhi High Court · (2020) 01 DEL CK 0111

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High Courts06 Jan 2020Allowed

Gail (India) Ltd Vs Pioneer Gas Power Ltd.

Delhi High Court · (2020) 01 DEL CK 0110

Arbitration & Conciliation Act, 1996 — Section 16, 19, 23, 25, 29A(4)

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High Courts06 Jan 2020

Surender Kamboj Vs Virender Singh & Ors

Delhi High Court · (2020) 267 DLT 502

Limitation Act, 1963 — Article 58, 110Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 6 Rule 16Benami Transactions (Prohibition) Act, 1988 — Section 2(9), 4

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High Courts06 Jan 2020Dismissed

Badri Singh Vinimay Private Limited Vs MMTC Limited

Delhi High Court · (2020) 01 DEL CK 0108

Rules of Arbitration of the Indian Council of Arbitration, — Rule 15, 15(i), 15(ii), 15(ii)(e), 18Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6), 16, 21, 34, 43(1)

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High Courts06 Jan 2020Disposed Of

Gian Gupta Prop. Of M/S. Gee Gee International Vs MMTC Ltd

Delhi High Court · (2020) 01 DEL CK 0107

Arbitration & Conciliation Act, 1996 — Section 11, 14, 14(2), 18, 34, 34(2)(b)(ii)Arbitration Act, 1940 — Section 28

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High Courts06 Jan 2020Disposed Of

Pawan Kumar Sharma Vs Union Of India & Anr

Delhi High Court · (2020) 01 DEL CK 0106

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High Courts06 Jan 2020Dismissed

Ajay Kumar Saini Vs State

Delhi High Court · (2020) 01 DEL CK 0037

Protection of Children from Sexual Offences Act, 2012 — Section 6, 29, 30Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts06 Jan 2020Disposed Of

Ion Bio Med Icare Pvt. Ltd. & Anr. Vs Draegerwerk Aktiengesellachaft Moislinger Allee & Ors

Delhi High Court · (2020) 01 DEL CK 0036

Code Of Civil Procedure, 1908 — Order XI Rule 12, Order 20 Rule 17

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High Courts06 Jan 2020Dismissed

Deepak Chopra Vs Flakt (India) Pvt Ltd

Delhi High Court · (2020) 01 DEL CK 0035

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High Courts06 Jan 2020Dismissed

Central Bureau Of Investigation Vs Vasant S Bhat & Ors

Delhi High Court · (2020) 01 DEL CK 0026

Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(i), 13(1)(d)(2), 13(1)(d)(3), 13(2)

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High Courts06 Jan 2020Dismissed

Mukesh Gupta And Ors Vs Delhi Development Authority

Delhi High Court · (2020) 266 DLT 359

Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 43Transfer Of Property Act, 1882 — Section 53A

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High Courts06 Jan 2020Dismissed