High Courts09 Jan 2020

Larsen & Toubro Ltd Vs Public Works Department

Delhi High Court · (2020) 266 DLT 403

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 12, 12(1), 12(1)(b), 12(3), 12(3)(a), 12(3)(b), 12(4), 12(5), 13, 13(1), 13(2), 13(3), 13(4), 14, 14(1)(a), 14(2), 15(2), 21, 34Arbitration and Conciliation (Amendment) Act, 2015 — Section 26
High Courts09 Jan 2020Dismissed

Hans Raj Vs Raghuvir Singh & Ors

Delhi High Court · (2020) 01 DEL CK 0039

Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 22 Rule 6Transfer Of Property Act, 1882 — Section 106, 111(g), 111(g)(2), 114ADelhi Rent Control Act, 1958 — Section 14, 14(1),
High Courts09 Jan 2020Dismissed

Deepak Hooda Vs Excise Commissioner And Anr

Delhi High Court · (2020) 01 DEL CK 0038

Delhi Excise Rules, 2010 — Rule 132, 132(3), 134Delhi Excise Act, 2009 — Section 20, 29, 33, 33(1)(a), 44, 44(2), 44(2A), 45, 58, 58A, 58(a), 58(d), 59, 59(1), 59(2), 60, 61, 67, 69, 73(2)Indian Penal Code, 1860 — S
High Courts08 Jan 2020Allowed

Kulwinder Singh & Ors. Vs State & Anr

Delhi High Court · (2020) 81 PTC 231

Indian Penal Code, 1860 — Section 71, 201, 330, 348, 420, 486Trade Marks Act, 1999 — Section 78, 79Copyright Act, 1957 — Section 45(1), 63, 64, 68A
High Courts08 Jan 2020Dismissed

State (Nct Of Delhi ) Vs Farooq

Delhi High Court · (2020) 01 DEL CK 0158

Narcotics And Psychotropics Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 161, 313