High Courts10 Jan 2020Disposed Of
Sunder Bidhuri Vs Union Of India & Ors
Delhi High Court · (2020) 01 DEL CK 0188
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 160 of 166
High Courts10 Jan 2020Disposed Of
Naima Pallabi Vs Department Of Health And Family Welfare And Ors
Delhi High Court · (2020) 01 DEL CK 0187
High Courts10 Jan 2020
Daya Nand Chandela Vs State
Delhi High Court · (2020) 01 DEL CK 0154
Code Of Criminal Procedure, 1973 — Section 389, 389(1), 482Indian Penal Code, 1860 — Section 34, 307, 452Representation Of The People Act, 1951 — Section 8(3), 8(4)
High Courts10 Jan 2020Dismissed
China Petroleum Pipeline Bureau Vs Indian Oil Corporation Limited
Delhi High Court · (2020) 01 DEL CK 0153
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11(6), 16, 37(2)(a)
High Courts10 Jan 2020Disposed Of
Teo Kok Siong Vs Narcotics Control Bureau
Delhi High Court · (2020) 01 DEL CK 0152
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29Code Of Criminal Procedure, 1973 — Section 30
High Courts10 Jan 2020Dismissed
Mukesh @ Vicky Vs State
Delhi High Court · (2020) 01 DEL CK 0151
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 359, 379, 392, 395, 397, 398, 412
High Courts10 Jan 2020Dismissed
Mahanagar Telephone Nigam Ltd. Vs Union Of India & Ors.
Delhi High Court · (2020) 2 SCT 186
Appellate Tribunal for Foreign Exchange (Recruitment, Salary And Allowances And Other Conditions Of Service Of Chairperson And Members) Rules, 2000 — Rule 5Employees‟ Provident Funds & Miscellaneous Provisions Act, 1952 — Section 2A, 5, 6, 14, 14A, 17, 17(1)(a), 17(1)(b)
High Courts10 Jan 2020Allowed
Jagjeet Singh & Ors Vs State & Anr
Delhi High Court · (2020) 01 DEL CK 0097
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts10 Jan 2020Dismissed
Shaukat @ Aayan Vs State Of Nct Of Delhi
Delhi High Court · (2020) 01 DEL CK 0073
Code Of Criminal Procedure, 1973 — Section 82, 164, 438Indian Penal Code, 1860 — Section 328, 376, 406Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts10 Jan 2020Dismissed
Prem Prakash Vs State
Delhi High Court · (2020) 01 DEL CK 0072
Code Of Criminal Procedure, 1973 — Section 82, 164, 439Indian Penal Code, 1860 — Section 34, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
High Courts10 Jan 2020Allowed
Tek Chand Tokas Vs State & Anr
Delhi High Court · (2020) 01 DEL CK 0071
High Courts10 Jan 2020Dismissed
M/S Rajasavi Estate & Developers & Anr Vs Rajesh Sabharwal
Delhi High Court · (2020) 01 DEL CK 0070
Limitation Act, 1963 — Article 113Code Of Civil Procedure, 1908 — Order 8 Rule 1A, Order 12 Rule 6, Order 1 Rule 10Indian Contract Act, 1872 — Section 70
High Courts10 Jan 2020Dismissed
Meghaj Singh Vs Union Of India & Ors
Delhi High Court · (2020) 01 DEL CK 0069
High Courts10 Jan 2020Allowed
Ashish Malhotra Vs State Of N.C.T Of Delhi
Delhi High Court · (2020) 01 DEL CK 0068
Code Of Criminal Procedure, 1973 — Section 161, 311Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
High Courts09 Jan 2020Dismissed
Union Of India Through General Manager And Ors. Vs Asha Rani Chopra
Delhi High Court · (2020) 01 DEL CK 0659
Railway Services Rules, 1993 — Rule 15, 70, 75
High Courts09 Jan 2020Allowed
Khem Chand Mukim Vs Pr. Director Of Income Tax, (Inv.)-2, A.I.U. & Ors
Delhi High Court · (2020) 01 DEL CK 0658
Constitution Of india, 1950 — Article 226Income Tax Rules, 1962 — Rule 112(2)Income Tax Act, 1961 — Section 131(1A), 132, 132(1), 132(1)(a), 132(1)(b), 132(1)(b)(iii), 132(1)(c), 132(1)(v), 132(iii), 132(4), 132A, 132B, 132B(1), 132B(1)(i)
High Courts09 Jan 2020Disposed Of
Manjot Singh Vs State
Delhi High Court · (2020) 01 DEL CK 0657
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302Arms Act, 1959 — Section 25, 27
High Courts09 Jan 2020Dismissed
Rajnish Sharma Vs Delhi Subordinate Services Selection Board & Ors
Delhi High Court · (2020) 01 DEL CK 0354
High Courts09 Jan 2020Disposed Of
Brawn Laboratories Ltd Vs Fittydent International GMBH
Delhi High Court · (2020) 01 DEL CK 0353
Arbitration and Conciliation Act, 1996 — Section 49
High Courts09 Jan 2020Dismissed
Indu Dalmia & Ors Vs Rajasekhar Naidu Galla & Ors
Delhi High Court · (2020) 01 DEL CK 0352
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 482Indian Penal Code, 1860 — Section 34, 120B, 420