High Courts09 Jan 2020Disposed Of
Raisina Bengali School Society Vs Assistant Commissioner Of Police And Anr.
Delhi High Court · (2020) 01 DEL CK 0189
Motor Vehicle Act, 1988 — Section 84, 86
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 161 of 166
High Courts09 Jan 2020Disposed Of
AGAM - An Initiative For Good Governance Vs Delhi Judicial Academy And Ors
Delhi High Court · (2020) 01 DEL CK 0157
High Courts09 Jan 2020Allowed
Jayanta Kumar Ghosh Outdoor Catering Pvt Ltd Vs Indian Railways Catering And Tourism Corporation Limited (Irctc) Through: Its Group General Manager/Service
Delhi High Court · (2020) 01 DEL CK 0156
High Courts09 Jan 2020Disposed Of
Mohd Usman Vs Subhash Chand & Anr
Delhi High Court · (2020) 01 DEL CK 0155
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts09 Jan 2020Dismissed
Sun Pharma Laboratories Ltd . Vs Intas Pharmaceuticals Ltd
Delhi High Court · (2020) 01 DEL CK 0120
Code Of Civil Procedure, 1908 — Section 140, 151, Order 43 Rule 1(r), Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(h), 28(1), 29, 29(1)Food Safety And Standards Act, 2006 — Section 22
High Courts09 Jan 2020Disposed Of
Raj Kuma Rajora & Ors Vs Ajay Dhingra & Anr
Delhi High Court · (2020) 01 DEL CK 0105
Delhi Rent Control Act, 1958 — Section 2(1)Transfer of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Order 15A
High Courts09 Jan 2020Dismissed
M/S EG. Communications Pvt. Ltd. And Ors Vs Election Commission Of India And Ors
Delhi High Court · (2020) 01 DEL CK 0104
Constitution Of india, 1950 — Article 19(1)(a), 19(1)(g), 19(6), 324
High Courts09 Jan 2020Allowed
Irrigation & Flood Control Department Vs Naresh Kumar Gupta
Delhi High Court · (2020) 01 DEL CK 0103
Limitation Act, 1963 — Section 5Arbitration & Conciliation Act, 1996 — Section 34, 34(3)
High Courts09 Jan 2020Disposed Of
Continental Warehousing Corporation (Nhava Seva) & Anr Vs Container Corporation Of India
Delhi High Court · (2020) 01 DEL CK 0101
Arbitration & Conciliation Act, 1996 — Section 9, 17
High Courts09 Jan 2020Allowed
Central Secretariat Club Vs Employees State Insurance Corporation
Delhi High Court · (2020) 01 DEL CK 0100
Employees State Insurance Act, 1948 — Section 74, 75, 76, 77
High Courts09 Jan 2020Disposed Of
Rajiv Kumar Vs Meena Sharma
Delhi High Court · (2020) 01 DEL CK 0099
Limitation Act, 1963 — Article 52Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15, 15(1), 15(7), 25, 26, 26(1)Code Of Civil Procedure, 1908 — Section 151
High Courts09 Jan 2020
Rohit Sachdeva Vs Dinesh Kumar Sachdeva & Anr
Delhi High Court · (2020) 01 DEL CK 0074
High Courts09 Jan 2020Disposed Of
Sunil Sharma Vs State
Delhi High Court · (2020) 01 DEL CK 0057
Code Of Criminal Procedure, 1973 — Section 91
High Courts09 Jan 2020Disposed Of
Anna Wankhede Vs State & Anr
Delhi High Court · (2020) 2 RCR(Criminal) 831
Constitution of india, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 3, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471
High Courts09 Jan 2020Disposed Of
M. Omkaram Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2020) 01 DEL CK 0054
Constitution of india, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 3, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts09 Jan 2020Disposed Of
United India Ins Co Ltd Vs Manorama Aggarwal & Ors
Delhi High Court · (2020) 01 DEL CK 0053
High Courts09 Jan 2020Dismissed
New India Assurance Co Ltd Vs Pawan Kumar Maurya & Ors
Delhi High Court · (2020) 01 DEL CK 0052
High Courts09 Jan 2020Disposed Of
Dr. Yog Raj Handoo Vs Union Of India And Ors
Delhi High Court · (2020) 01 DEL CK 0051
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 68
High Courts09 Jan 2020Dismissed
Naresh Vs State
Delhi High Court · (2020) 01 DEL CK 0050
Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 7, 8Code Of Criminal Procedure, 1973 — Section 91, 161, 164, 313Indian Penal Code, 1860 — Section 377
High Courts09 Jan 2020Dismissed
Rohit @ Golu Vs State
Delhi High Court · (2020) 01 DEL CK 0045
Indian Penal Code, 1860 — Section 34, 307, 324Evidence Act, 1872 — Section 65BCode Of Criminal Procedure, 1973 — Section 161, 313