High Courts07 Aug 2014Dismissed
Ganesh Pandurang Vs State
Delhi High Court · (2014) 08 DEL CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 6
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 86 of 195
High Courts06 Aug 2014
Abbu Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 2110
Penal Code, 1860 (IPC) — Section 300, 304
High Courts06 Aug 2014Dismissed
Victoria Motors Pvt. Ltd. Vs Rai Automotive Systems
Delhi High Court · (2014) 08 DEL CK 0291
Central Sales Tax Act, 1956 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20(c)
High Courts06 Aug 2014Dismissed
Oriental Insurance Co. Ltd. Vs Lakshmi Garg
Delhi High Court · (2014) 08 DEL CK 0227
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Aug 2014Disposed Off
Ashok Kumar Vs State
Delhi High Court · (2014) 4 JCC 2399
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1)
High Courts06 Aug 2014Disposed Off
Sushil Kumar Vs State of Delhi
Delhi High Court · (2014) 08 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Aug 2014
State NCT of Delhi Vs Rajender Garg
Delhi High Court · (2014) 08 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 376(g), 506
High Courts06 Aug 2014
Ram Gopal Vs Purshottam Dass
Delhi High Court · (2014) 08 DEL CK 0186
Delhi Rent Control Act, 1958 — Section 14(1)(e), 2(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts06 Aug 2014Disposed Off
Dandi Salt Pvt. Ltd. Vs UOI
Delhi High Court · (2014) 59 PTC 501
Copyright Act, 1957 — Section 72(1)
High Courts06 Aug 2014Dismissed
Sinha Shipping Pvt. Ltd. Vs The Assistant Provident Fund Commissioner
Delhi High Court · (2014) 143 FLR 1096 : (2014) 4 LLN 654 : (2014) LLR 1028
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(a), 2(f), 2(i), 4, 7A
High Courts06 Aug 2014
National Investor Forum Regd. Vs Golden Forests India Ltd.
Delhi High Court · (2014) 08 DEL CK 0081
Contempt of Courts Act, 1971 — Section 14(1)Criminal Procedure Code, 1973 (CrPC) — Section 192, 340
High Courts06 Aug 2014Dismissed
Ranbaxy Laboratories Limited Vs Union of India
Delhi High Court · (2015) 215 DLT 398 : (2015) 2 RCR(Civil) 850
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7A
High Courts06 Aug 2014
Shree Govind Plastics Vs Sonu Prajapati
Delhi High Court · (2014) 08 DEL CK 0032
High Courts06 Aug 2014Dismissed
SCB China Ltd. Vs State Bank of Patiala
Delhi High Court · (2015) 214 DLT 423 : (2014) 176 PLR 29
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37, Order 37 Rule 37, Order 43 Rule 1, Order 43 Rule 43, 104Constitution of India, 1950 — Article 136Delhi High Court Act, 1966 — Section 10, 10(1)
High Courts05 Aug 2014
Pooja Saxena Vs Union Bank of India and Others
Delhi High Court · (2014) 08 DEL CK 0352
High Courts05 Aug 2014
Sant Kumar Singh Vs Union of India and Others
Delhi High Court · (2014) 08 DEL CK 0337
Constitution of India, 1950 - Article 14 16 226
High Courts05 Aug 2014Dismissed
Rane Ventures Pvt. Ltd. Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0298
Constitution of India, 1950 — Article 226, 226(2)
High Courts05 Aug 2014Dismissed
Balwant Kaur Chaudhary Vs Rambir Singh
Delhi High Court · (2015) 213 DLT 728
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14B, 14C, 14D, 25B