High Courts12 Aug 2014Dismissed
Deepak Khosla Vs Company Law Board
Delhi High Court · (2014) 08 DEL CK 0162
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 6 Rule 14Companies Act, 1956 — Section 237
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 84 of 195
High Courts12 Aug 2014
Bharat Furnishing Co. Vs Commissioner of Income Tax
Delhi High Court · (2014) 08 DEL CK 0161
Income Tax Act, 1961 — Section 271(1)(a), 272A, 272A(2)(e), 274
High Courts12 Aug 2014
Bubay Vs State
Delhi High Court · (2014) 144 DRJ 563 : (2014) 3 JCC 2135
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Aug 2014
Commr. of C. Ex. and S.T. (LTU) Vs Sharda Motor Industries Ltd.
Delhi High Court · (2014) 309 ELT 603
High Courts12 Aug 2014
Beetashok Chatterjee Vs Lovely Chanda
Delhi High Court · (2015) 214 DLT 328
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 230Powers of Attorney Act, 1882 — Section 1A, 2
High Courts11 Aug 2014
Chintamani Devi Vs Vijay Kumar
Delhi High Court · (2015) 2 AD 459 : (2015) 215 DLT 385
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(v)
High Courts11 Aug 2014Dismissed
Union of India Vs Manoj Cable Company Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0283
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Aug 2014Disposed Off
Abrar Ali Vs CISF
Delhi High Court · (2014) 144 DRJ 446
Constitution of India, 1950 — Article 20(2), 226Penal Code, 1860 (IPC) — Section 363, 366A
High Courts11 Aug 2014
Ramwati Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0189
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts11 Aug 2014
Ram Lalit Rai Vs Kamla Rani
Delhi High Court · (2014) 08 DEL CK 0174
Hindu Adoptions and Maintenance Act, 1956 — Section 11(vi)
High Courts11 Aug 2014Dismissed
Gurudwara Shri Guru Singh Sabha Vs S. Harvinder Pal Singh
Delhi High Court · (2014) 08 DEL CK 0164
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227
High Courts11 Aug 2014
Vishal Arora Vs State
Delhi High Court · (2014) 4 JCC 2867
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 279, 304A, 307, 337, 34
High Courts11 Aug 2014
Omniglobe Information Tech India Pvt. Ltd. Vs CIT
Delhi High Court · (2014) 369 ITR 1
Income Tax Act, 1961 — Section 10(2), 10B, 28, 3Wealth Tax Act, 1957 — Section 5(1)(xxi)
High Courts11 Aug 2014Partly Allowed
Shiv Kumar Kaushik Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0035
Constitution of India, 1950 — Article 226
High Courts08 Aug 2014
Nanak Chand Vs Ram Kishan and Others
Delhi High Court · (2015) 1 JCC 20
Criminal Procedure Code, 1973 (CrPC) — Section 164, 372Penal Code, 1860 (IPC) — Section 34, 363, 364
High Courts08 Aug 2014
Seetal and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 215 DLT 60
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 395, 397, 398
High Courts08 Aug 2014
Swarovski India Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2014) 368 ITR 601
Income Tax Act, 1961 — Section 10B, 139, 142, 143(1), 143(2)
High Courts08 Aug 2014Dismissed
Union of India Vs Rajinder Singh
Delhi High Court · (2014) 08 DEL CK 0299
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7, 7(2), 7(3)Railways Act, 1989 — Section 138
High Courts08 Aug 2014
Rajeev Kumar Goyal Vs State
Delhi High Court · (2014) 08 DEL CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 212, 215, 218, 218(1), 219Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 120B, 120-B, 147, 148, 149
High Courts08 Aug 2014
Mehboob Khan Vs The State
Delhi High Court · (2014) 3 JCC 2245
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A