High Courts13 Aug 2014
Kewal Krishan Kumar Vs Rudi Roller Flour Mills
Delhi High Court · (2015) 2 AD 660 : (2015) 215 DLT 54 : (2015) 61 PTC 560
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 83 of 195
High Courts13 Aug 2014
Pramod Auto Parts Pvt. Ltd. Vs Cus. and C. Ex. Settlement Commission
Delhi High Court · (2014) 309 ELT 467
Central Excises and Salt Act, 1944 — Section 12, 32ECustoms Act, 1962 — Section 110A
High Courts13 Aug 2014Dismissed
Union of India Vs S. Rajguru
Delhi High Court · (2014) 08 DEL CK 0264
Constitution of India, 1950 — Article 235Income Tax Act, 1961 — Section 145(3)
High Courts13 Aug 2014
Globus Infocom Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 369 ITR 14
Income Tax Act, 1961 — Section 115JB, 143(2), 143(3), 263, 36(1)(ii)
High Courts13 Aug 2014Dismissed
N. Gopalaswami Vs The Union of India
Delhi High Court · (2015) 6 AD 667 : (2015) 214 DLT 79 : (2015) LabIC 1682 : (2015) 1 SLJ 190
Central Vigilance Commission Act, 2003 — Section 3(3), 3(3)(a), 4, 4(1), 5(1)Constitution of India, 1950 — Article 124(4), 14, 148, 148, 148(1)Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts13 Aug 2014Dismissed
University of Delhi Vs Sharwan Kumar Gupta
Delhi High Court · (2015) 3 AD 201 : (2015) 216 DLT 55 : (2015) 144 FLR 1082
Constitution of India, 1950 — Article 14Payment of Gratuity Act, 1972 — Section 14, 5
High Courts13 Aug 2014Dismissed
NTPC Limited Vs V.U. Seemon
Delhi High Court · (2014) 08 DEL CK 0165
Arbitration Act, 1940 — Section 20, 30, 33
High Courts13 Aug 2014Dismissed
Anil Kumar Vs Sahara Steel
Delhi High Court · (2014) 4 LLJ 765 : (2014) LLR 1032
High Courts13 Aug 2014
Danisco (India) Private Limited Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0112
Food Safety and Standards Act, 2006 — Section 23, 25(1)(iii), 3(1), 3(1)(f), 3(1)(k)
High Courts13 Aug 2014
Dalmia Cement (Bharat) Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2014) 08 DEL CK 0036
Income Tax Act, 1961 — Section 131, 143, 147, 148
High Courts13 Aug 2014Dismissed
Shahin Rustam Vs Indira Gandhi National Open University
Delhi High Court · (2014) 08 DEL CK 0029
Administrative Tribunals Act, 1985 — Section 14(1), 3Constitution of India, 1950 — Article 323A, 323B
High Courts13 Aug 2014
Gulati Trading Company Vs Man Mohan Verma
Delhi High Court · (2014) 08 DEL CK 0018
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts12 Aug 2014
Umar and Others Vs Islam and Others
Delhi High Court · (2015) 216 DLT 482
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts12 Aug 2014Dismissed
Rosa Power Supply Co. Ltd. Vs Union of India
Delhi High Court · (2014) 307 ELT 638
Constitution of India, 1950 — Article 226
High Courts12 Aug 2014
Ramesh Jain Vs NDMC
Delhi High Court · (2014) 08 DEL CK 0179
Constitution of India, 1950 — Article 227
High Courts12 Aug 2014
Giriraj Prashad Meena Vs State NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0176
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts12 Aug 2014
The Commissioner of Income Tax II Vs Kuldeep Singh
Delhi High Court · (2014) 270 CTR 561 : (2014) 125 RD 163 : (2014) 226 TAXMAN 133
Income Tax Act, 1961 — Section 139, 2(47), 45, 54, 54(1)Transfer of Property Act, 1882 — Section 53A
High Courts12 Aug 2014Dismissed
Rukma Singh Vs State
Delhi High Court · (2014) 08 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 161, 173, 173(8), 216Penal Code, 1860 (IPC) — Section 201, 216, 302, 304B, 468
High Courts12 Aug 2014
Delhi High Court Legal Services Committee Vs UOI
Delhi High Court · (2015) CriLJ 2054 : (2015) 214 DLT 1
Army Act, 1950 — Section 69Child Labour (Prohibition and Regulation) Act, 1986 — Section 10, 11, 12, 13, 14Child Marriage Restraint Act, 1929 — Section 2(a), 2(b), 2(c), 2(d), 3