High Courts08 Aug 2014Dismissed

Vargas Joseantonio Mauricio Vs D. R. I.

Delhi High Court · (2014) 3 JCC(Narcotics) 145 : (2015) 1 RCR(Criminal) 868

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 106Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b), 21(c), 23(c), 28
High Courts08 Aug 2014Dismissed

Rakesh Kumar Giri Vs Union of India

Delhi High Court · (2015) 214 DLT 296 : (2015) 144 FLR 327 : (2015) 3 SLJ 202

Constitution of India, 1950 — Article 14, 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 73
High Courts08 Aug 2014

A.R. Banerjee Vs State

Delhi High Court · (2014) 4 BC 561 : (2015) 214 DLT 325

Criminal Procedure Code, 1973 (CrPC) — Section 243(2), 313, 482Negotiable Instruments Act, 1881 (NI) — Section 125, 138, 20, 49, 86
High Courts07 Aug 2014Dismissed

State Vs R.P. Tiwari

Delhi High Court · (2014) 4 JCC 2371

Criminal Procedure Code, 1973 (CrPC) — Section 437(A)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts07 Aug 2014

Sharad P. Jagtiani Vs Edelweiss Securities Ltd.

Delhi High Court · (2014) 4 ARBLR 94

Arbitration and Conciliation Act, 1996 — Section 2, 2(4), 37, 40, 41Civil Procedure Code, 1908 (CPC) — Section 89Securities Contracts (Regulation) Act, 1956 — Section 9, 9(2)(n), 9(4)
High Courts07 Aug 2014

Sudhir Sabharwal Vs Rajesh Pruthi

Delhi High Court · (2015) 218 DLT 290

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 20, Order 39 Rule 1, Order 39 Rule 10, 151Registration Act, 1908 — Section 17(1-A)Transfer of Property Act, 1882 — Section 53-A