High Courts05 Aug 2014
BSES Rajdhani Power Limited Vs Sub Divisional Magistrate (Sarita Vihar)
Delhi High Court · (2014) 08 DEL CK 0271
Delhi Land Revenue Act, 1954 — Section 64
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 87 of 195
High Courts05 Aug 2014Dismissed
Delhi Transport Corporation Vs Amarjeet Singh
Delhi High Court · (2014) 08 DEL CK 0263
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
High Courts05 Aug 2014Dismissed
Syed Maqbool Vs N.I.A.
Delhi High Court · (2015) CriLJ 682 : (2014) 4 JCC 2854
Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167, 170, 173Penal Code, 1860 (IPC) — Section 121A, 123Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 20(4), 20(8)
High Courts05 Aug 2014Partly Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Sunita Mishra
Delhi High Court · (2015) ACJ 1900
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 166, 2Penal Code, 1860 (IPC) — Section 468, 471
High Courts05 Aug 2014Disposed Off
Subhash Mandal Vs The State
Delhi High Court · (2014) 08 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts05 Aug 2014
Union of India Vs Shakeel Ahmad Burney
Delhi High Court · (2014) 08 DEL CK 0187
High Courts05 Aug 2014Dismissed
Ranbir S. Arora Vs State
Delhi High Court · (2014) 4 JCC 2706
Criminal Procedure Code, 1973 (CrPC) — Section 161, 188, 482National Commission for Women Act, 1990 — Section 10(4), 8(1)Penal Code, 1860 (IPC) — Section 323, 34, 354, 509
High Courts05 Aug 2014
Afcons Infrastructure Ltd. Vs Union of India
Delhi High Court · (2014) 309 ELT 40 : (2014) 47 GST 535
Central Excises and Salt Act, 1944 — Section 11B, 11BB, 2(a), 35F, 35FF
High Courts05 Aug 2014Dismissed
Ghanshyam Vs Vijender
Delhi High Court · (2014) 08 DEL CK 0091
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts05 Aug 2014Dismissed
Tej Pal Vs Ajex and Turner Wire Dies Co.
Delhi High Court · (2014) LLR 981
High Courts05 Aug 2014
Vringo Infrastructure Inc. Vs Indiamart Intermesh Ltd.
Delhi High Court · (2014) 60 PTC 437
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 — Section 21, 45Patents Act, 1970 — Section 108, 109, 110, 115, 122
High Courts05 Aug 2014Dismissed
Union of India Vs T.R. Sharma
Delhi High Court · (2014) 08 DEL CK 0080
Constitution of India, 1950 — Article 309
High Courts05 Aug 2014
Anand J. Datwani Vs Geeti Bhagat Datwani
Delhi High Court · (2015) 214 DLT 472
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts05 Aug 2014
Meenu Vs State
Delhi High Court · (2014) 4 JCC 2455
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200
High Courts05 Aug 2014Dismissed
Maya Devi Vs Director General of Posts (Pli) Department
Delhi High Court · (2014) 08 DEL CK 0016
Civil Procedure Code, 1908 (CPC) — Section 80Insurance Act, 1938 — Section 38, 39, 39(5)Succession Act, 1925 — Section 372
High Courts04 Aug 2014
Niwas and ETC Vs State
Delhi High Court · (2014) 08 DEL CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 307, 420, 423, 467
High Courts04 Aug 2014Dismissed
Staff Selection Commission Vs Parveen
Delhi High Court · (2014) 08 DEL CK 0292
High Courts04 Aug 2014Disposed Off
Govt. of NCT of Delhi Vs Rakesh Beniwal
Delhi High Court · (2015) 213 DLT 748
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Aug 2014
S. Shalu Constructions Pvt. Ltd. Vs Bharat Jee Kohli
Delhi High Court · (2015) 213 DLT 689
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 3, Order 41 Rule 21, Order 41 Rule 27, Order 41 Rule 27(1)(b)