High Courts04 Aug 2014Allowed

Travelite (india) Vs UOI

Delhi High Court · (2014) 271 CTR 617 : (2014) 46 GST 708 : (2014) 28 GSTR 520 : (2014) 35 STR 653

Central Excises and Salt Act, 1944 — Section 37BConstitution of India, 1950 — Article 162, 226Finance Act, 1994 — Section 59, 72A, 72-A, 83, 94
High Courts04 Aug 2014

Reliance Securities Ltd. Vs State

Delhi High Court · (2014) 08 DEL CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173, 190, 200Penal Code, 1860 (IPC) — Section 403, 406, 415, 420
High Courts01 Aug 2014

Anita Vs Govt. of NCT of Delhi

Delhi High Court · (2014) 08 DEL CK 0275

Constitution of India, 1950 — Article 14, 226National Council for Teacher Education Act, 1993 — Section 12(d)
High Courts01 Aug 2014Dismissed

Ramesh Kumar Vs Neelam Dawar

Delhi High Court · (2014) 08 DEL CK 0235

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 19, 25B, 25B(8)Evidence Act, 1872 — Section 116, 41