High Courts18 Dec 2014
Tikam Chand Jaiswal Vs State NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 420
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 7 of 206
High Courts18 Dec 2014
Commissioner of Income Tax Vs Narain Dass Taneja
Delhi High Court · (2015) 216 DLT 264
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A, 69
High Courts18 Dec 2014
HDFC Standard Life Insurance Company Limited Vs Pension Fund Regulatory and Development Authority
Delhi High Court · (2014) 12 DEL CK 0091
High Courts18 Dec 2014
S. Thakran Vs Indraprastha Power Generation Co. Ltd.
Delhi High Court · (2014) 12 DEL CK 0068
High Courts18 Dec 2014
Sunder Sharma Vs The State
Delhi High Court · (2014) 12 DEL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia), 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts18 Dec 2014
Shanti Vs State (NCT of Delhi)
Delhi High Court · (2014) 12 DEL CK 0064
Penal Code, 1860 (IPC) — Section 308, 34, 452
High Courts18 Dec 2014
Vinod Kumar Vs State
Delhi High Court · (2014) 12 DEL CK 0063
Penal Code, 1860 (IPC) — Section 10, 11, 12, 341, 354Protection of Children From Sexual Offences Act, 2012 — Section 10, 11
High Courts18 Dec 2014
Residents Welfare Association Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0006
Central Excises and Salt Act, 1944 — Section 11, 4(a)
High Courts17 Dec 2014
In Re: Vendee Builders Private Limited
Delhi High Court · (2014) 12 DEL CK 0395
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts17 Dec 2014
National Highways Authority of India Vs BSCPL
Delhi High Court · (2015) 1 AD 508 : (2015) 1 ARBLR 129 : (2015) 217 DLT 321
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 9Contract Act, 1872 — Section 60
High Courts17 Dec 2014
Kulvir Singh Vs Union of India
Delhi High Court · (2015) 3 AD 559 : (2015) 216 DLT 657 : (2015) 147 DRJ 295
Constitution of India, 1950 — Article 14, 19(1)(a), 19(1)(g), 19(2), 19(6)Passports Act, 1967 — Section 10(3)(c), 11, 3, 6(1)(a)
High Courts17 Dec 2014
Good Luck Traders Vs State
Delhi High Court · (2014) 12 DEL CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 145(2), 68, 69
High Courts17 Dec 2014
Vijender Singh Vs State
Delhi High Court · (2015) 1 JCC 309
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 313, 428, 465Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X), 3(1)(X), 3(2)(VII), 3(2)(VII)
High Courts17 Dec 2014
Aditya Promoters Ltd. Vs S. Karthikeyan
Delhi High Court · (2014) 12 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 145(2), 68, 69
High Courts17 Dec 2014Disposed off
Shamsuddin Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2015) 6 AD 750
Criminal Procedure Code, 1973 (CrPC) - Section 374Electricity Act, 2003 - Section 134(5) 135
High Courts17 Dec 2014
Jai Ram Vs State
Delhi High Court · (2014) 12 DEL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 65BPenal Code, 1860 (IPC) — Section 302
High Courts17 Dec 2014
Jawahar Singh Vs State State Vs Ravi Sharma
Delhi High Court · (2015) 1 AD 460 : (2015) 1 JCC 236
Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 100 100(5) 161Evidence Act, 1872 - Section 27
High Courts17 Dec 2014
Jeet Singh Vs State
Delhi High Court · (2015) 4 AD 750 : (2015) 217 DLT 494
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts17 Dec 2014
Ruchi Soya Industries Ltd. Vs Asstt. Director, Enforcement of Directorate
Delhi High Court · (2015) 2 Crimes 450 : (2015) 1 JCC 258
Foreign Exchange Management Act, 1999 — Section 8(3)Foreign Exchange Regulation Act, 1973 — Section 45, 50, 51, 52(2), 52(6)