High Courts22 Dec 2014
Creative Width Design Solutions Vs Print Adda
Delhi High Court · (2015) 62 PTC 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 149, 151
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 5 of 206
High Courts22 Dec 2014
Jagdish Singh Vs Jasvinder Singh
Delhi High Court · (2015) 147 DRJ 596
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(c), Order 9 Rule 13Contract Act, 1872 — Section 7(iv)(c), 7(v)(e)Court Fees Act, 1870 — Section 7, 7(iv)(c), 7(v)(e)
High Courts22 Dec 2014
Manoj Pant Vs State
Delhi High Court · (2015) 1 AD 598
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 193, 196, 197Delhi Police Act, 1978 — Section 140, 65
High Courts22 Dec 2014
Sheila Khatri Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0090
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19(7), 24, 24(2)
High Courts22 Dec 2014
Abhinav Kumar Vs Ministry of Finance
Delhi High Court · (2015) 2 AD 147 : (2015) 216 DLT 562 : (2015) 317 ELT 221
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 25, 79
High Courts22 Dec 2014
Balraj Singh Malik Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 4 AD 200 : (2015) 217 DLT 1 : (2015) 147 DRJ 387
Constitution of India, 1950 — Article 14, 19(1)(c), 226, 43BDelhi Co-operative Societies Act, 2003 — Section 137, 137(2), 137(2)(zz), 2(g), 22
High Courts22 Dec 2014
Deepti Abrol Vs The Govt. of NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0060
Delhi School Education Act, 1973 — Section 10, 10(1)
High Courts22 Dec 2014
Angle Infrastructure Pvt. Ltd. Vs Capital Builders
Delhi High Court · (2015) 2 AD 65
Arbitration and Conciliation Act, 1996 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Dec 2014
De Nora India Limited Vs CIT
Delhi High Court · (2015) 274 CTR 34 : (2015) 370 ITR 391
Income Tax Act, 1961 — Section 10(2)(vi), 143(3), 250, 260A, 28
High Courts22 Dec 2014
Commissioner of Income Tax Vs Naresh Kumar Jaggi
Delhi High Court · (2015) 370 ITR 401
Income Tax Act, 1961 — Section 140A, 140A(3), 143(1), 156, 220
High Courts22 Dec 2014
Rajeev Jain Vs Aarav Agrotech Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0005
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Dec 2014
Vera Ruth Rego Gonsalves Vs Manider Pal Singh Nee Maninder Pal and Others
Delhi High Court · (2015) 147 DRJ 563
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts19 Dec 2014
In Re: Shree Shyam Spintex Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0396
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Dec 2014
Moroccanoil Israel Limited Vs Manoj Khanna
Delhi High Court · (2015) 63 PTC 473
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Copyright Act, 1957 — Section 2(c)
High Courts19 Dec 2014
Shikhar Jain Vs Sunil Kumar Jain
Delhi High Court · (2014) 12 DEL CK 0384
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts19 Dec 2014
In Re: NIIT Limited and Others
Delhi High Court · (2014) 12 DEL CK 0376
Companies Act, 1956 — Section 101(2), 235, 236, 237, 238
High Courts19 Dec 2014
Union of India Vs Pankaj Kumar Sharma
Delhi High Court · (2014) 12 DEL CK 0357
Constitution of India, 1950 — Article 16(2), 226Hindu Marriage Act, 1955 — Section 16, 5Hindu Succession Act, 1956 — Section 10, 8
High Courts19 Dec 2014
Staff Selection Commission Vs Sudesh
Delhi High Court · (2014) 12 DEL CK 0246
Constitution of India, 1950 — Article 226
High Courts19 Dec 2014
In Re: Lurgi India International Services Private Limited
Delhi High Court · (2014) 12 DEL CK 0242
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Dec 2014
Bharat Petroleum Corporation Ltd. Vs Airport Authority of India
Delhi High Court · (2014) 12 DEL CK 0218
Airports Authority of India Act, 1994 — Section 12A, 12A(1), 2(b), 28A, 28A(a)