High Courts16 Dec 2014
Anil Kumar Bana Vs Chairman/MD, Food Corporation of India (HQ)
Delhi High Court · (2015) 1 AD 747 : (2015) 219 DLT 587 : (2015) 1 LLJ 411
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 9 of 206
High Courts16 Dec 2014
Haseena Begum Vs Quresha Begum
Delhi High Court · (2015) 2 AD 50 : (2015) 147 DRJ 398 : (2015) 1 RCR(Rent) 464
Criminal Procedure Code, 1973 (CrPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts16 Dec 2014
IFCI Factors Ltd. Vs State of NCT of Delhi
Delhi High Court · (2015) 1 AD 563 : (2015) ALLMR(Cri) 564
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 145(2), 68, 69
High Courts16 Dec 2014
Calcom Electronics Ltd. Vs The Commissioner of Sales Tax/Vat
Delhi High Court · (2014) 12 DEL CK 0125
High Courts16 Dec 2014
Bank of India Vs The Ld. Presiding Officer CGIT Delhi
Delhi High Court · (2015) 147 DRJ 524
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts16 Dec 2014
Avtec Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 370 ITR 611
Income Tax Act, 1961 — Section 143(3), 147, 148, 154, 263
High Courts16 Dec 2014
Satpal Vs State
Delhi High Court · (2015) 2 Crimes 417 : (2015) 1 JCC 75
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 386, 397, 397(3)
High Courts16 Dec 2014
Nepal Airlines Corporation Vs Girish Kumar Singh
Delhi High Court · (2014) 12 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18, 19
High Courts15 Dec 2014Allowed
Competent Security Services Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 2 SCT 665
High Courts15 Dec 2014
In Re: Edini Steels Private Limited and Others
Delhi High Court · (2014) 12 DEL CK 0394
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Dec 2014
In Re: Adinath Food Private Limited
Delhi High Court · (2015) 216 DLT 233
Companies Act, 1956 — Section 2(43), 235, 236, 237, 238
High Courts15 Dec 2014
In Re: Malav Holdings P. Ltd. and Others
Delhi High Court · (2015) 2 AD 671 : (2015) 216 DLT 635
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Dec 2014
Sunil and Others Vs State
Delhi High Court · (2014) 12 DEL CK 0380
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts15 Dec 2014
In Re: Eldeco Midc Sez Limited and Others
Delhi High Court · (2014) 12 DEL CK 0378
Companies Act, 1956 — Section 100, 101, 102, 103, 104Penal Code, 1860 (IPC) — Section 120, 120B
High Courts15 Dec 2014
In Re: Malav Holdings Private Limited and Others
Delhi High Court · (2014) 12 DEL CK 0377
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Dec 2014
Mukesh and Others Vs State of Delhi
Delhi High Court · (2015) 2 Crimes 413 : (2015) 216 DLT 557 : (2015) 1 DMC 440
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 328, 34, 498A
High Courts15 Dec 2014
Commissioner of Income Tax Vs OKS Span Tech Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0347
Income Tax Act, 1961 — Section 10B, 10B(5), 288
High Courts15 Dec 2014
Anubhav Kathuria Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0338
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7) 24 24(2)